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Calcutta High Court

Hindock Engg. Co. Pvt. Ltd. (In Liqn.) vs Board Of Trustees For The Port Of Cal on 26 June, 2018

Author: Ashis Kumar Chakraborty

Bench: Ashis Kumar Chakraborty

OD-8
                                CA 285 of 2006

                         IN THE HIGH COURT AT CALCUTTA
                             Original Jurisdiction
                                 ORIGINAL SIDE


                  HINDOCK ENGG. CO. PVT. LTD. (IN LIQN.)
                                    AND
                   BOARD OF TRUSTEES FOR THE PORT OF CAL


       BEFORE:
       The Hon'ble JUSTICE ASHIS KUMAR CHAKRABORTY

Date : 26th June, 2018.

The Court : This matter was put in the list on June 25, 2018.

It is reported by the Assistant Registrar (Company) that there is no entry in ledger maintained by the department with regard to the above-mentioned cause-title. However, the Connected CP is 73 of 1983 HINDOCK ENGG. CO. PVT. LTD..

However, none appears in support of the application, nor any accommodation has been prayed for.

Accordingly, this application, being CA 285 of 2006 stands dismissed for default.

Interim order passed in this application, if any, stands vacated.

The concerned department and the computer section are directed to take note of the factum of dismissal and make necessary entries in the ledger, as well as in the electronic records of this Court.

(ASHIS KUMAR CHAKRABORTY, J.) sp2.