Calcutta High Court
Hindock Engg. Co. Pvt. Ltd. (In Liqn.) vs Board Of Trustees For The Port Of Cal on 26 June, 2018
Author: Ashis Kumar Chakraborty
Bench: Ashis Kumar Chakraborty
OD-8
CA 285 of 2006
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
HINDOCK ENGG. CO. PVT. LTD. (IN LIQN.)
AND
BOARD OF TRUSTEES FOR THE PORT OF CAL
BEFORE:
The Hon'ble JUSTICE ASHIS KUMAR CHAKRABORTY
Date : 26th June, 2018.
The Court : This matter was put in the list on June 25, 2018.
It is reported by the Assistant Registrar (Company) that there is no entry in ledger maintained by the department with regard to the above-mentioned cause-title. However, the Connected CP is 73 of 1983 HINDOCK ENGG. CO. PVT. LTD..
However, none appears in support of the application, nor any accommodation has been prayed for.
Accordingly, this application, being CA 285 of 2006 stands dismissed for default.
Interim order passed in this application, if any, stands vacated.
The concerned department and the computer section are directed to take note of the factum of dismissal and make necessary entries in the ledger, as well as in the electronic records of this Court.
(ASHIS KUMAR CHAKRABORTY, J.) sp2.