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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Kerala - Subsection

Section 49(a) in Mahatma Gandhi University Act 1985

(a). without the prior approval of the Government, -
(i). divert funds earmarked for a purpose for any other purpose; or
(ii)implement any scheme which involves any matching contribution from the State Government; or