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State of Haryana - Section
Section 5 in The Punjab State Aid to Industries Rules, 1936
5. Delegation of Powers.
- [(1) A loan may be sanctioned by the following officers within their respective jurisdiction and up to the limit mentioned against each :-| Name of the officer | Limit upto which loan (together with the loanor loans already granted to the same person) may be sanctioned. | |
| (a) Director | One lakh rupees. | |
| (b) Additional Director of Industries Joint Director ofIndustries. | Fifty Thousand rupees | |
| (c) General Manager, District Industries CentreProject Officer Industries / District Industries Officer /Industrial Promotion Officer holding independent charge of theDistrict. | Ten thousand rupees |