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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of West Bengal - Subsection

Section 58(1) in New Town, Kolkata Development Authority Act, 2007

(1)If any private street has been upgraded under section 56 and the majority of the owners of such street or the Owners of lands or building on such street express their consent in writing, the Development Authority shall declare the same to be a public Street.