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Calcutta High Court

Girdhar Fiscal Services (P) Ltd vs Registrar Of Companies on 3 February, 2016

Author: Debangsu Basak

Bench: Debangsu Basak

                              WP No.2380 of 2000

                        IN THE HIGH COURT AT CALCUTTA
                      Constitutional Writ Jurisdiction
                                ORIGINAL SIDE


                                    GIRDHAR FISCAL SERVICES (P) LTD.

                                             -Versus-

                                    REGISTRAR OF COMPANIES,W.B.

                                                                     Appearance:
                                                   Mr. Siddhartha Banerjee, Adv.
                                                                 ...for the RoC.

       BEFORE:
       The Hon'ble JUSTICE DEBANGSU BASAK

       Date : 3rd February, 2016.


              The Court : None appears for the petitioner even at the

second call.      The respondent is represented.

W.P.No.2380 of 2000 is dismissed for default. Interim orders, if any, are vacated.

(DEBANGSU BASAK, J.) A/s.