Calcutta High Court
Girdhar Fiscal Services (P) Ltd vs Registrar Of Companies on 3 February, 2016
Author: Debangsu Basak
Bench: Debangsu Basak
WP No.2380 of 2000
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
GIRDHAR FISCAL SERVICES (P) LTD.
-Versus-
REGISTRAR OF COMPANIES,W.B.
Appearance:
Mr. Siddhartha Banerjee, Adv.
...for the RoC.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 3rd February, 2016.
The Court : None appears for the petitioner even at the
second call. The respondent is represented.
W.P.No.2380 of 2000 is dismissed for default. Interim orders, if any, are vacated.
(DEBANGSU BASAK, J.) A/s.