Supreme Court - Daily Orders
Dinesh Kumar Sharma And Ors vs State Of Rajasthan And Ors on 12 December, 2014
Bench: M.Y. Eqbal, Shiva Kirti Singh
ITEM NO.47 COURT NO.11 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 22387/2014
(Arising out of impugned final judgment and order dated 23/05/2014
in DBCWP No. 14947/2013 passed by the High Court Of Rajasthan At
Jaipur)
DINESH KUMAR SHARMA AND ORS Petitioner(s)
VERSUS
STATE OF RAJASTHAN AND ORS Respondent(s)
WITH
S.L.P.(C).........CC No. 19472-19475/2014
(With appln.(s) for c/delay in filing SLP and appln.(s) for c/delay
in refiling SLP and Office Report)
Date : 12/12/2014 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s)
SLP 22387/14 Mr. M. M. Kashyap,Adv.
Ms. Phool Kumari, Adv.
CC 19472-19475/14 Mr. R.R. Jangu, Adv.
Ms. Shalu Sharma,Adv.
For Respondent(s)
Mr. Amlhuman, Adv.
Ms. Madhurima Ghosh, Adv.
For Ms. Aishwarya Bhati, Adv.
UPON hearing the counsel the Court made the following
O R D E R
S.L.P(C) No.22387 of 2014
Signature Not Verified
Service is not complete.
Digitally signed by Sukhbir Paul Kaur Date: 2014.12.1312:37:18 IST List after six weeks.
Reason:...2/-
-2-CC NOS. 19472-19475 of 2014 List these matters after the disposal of S.L.P.(C) No. 22387 of 2014.
(Sukhbir Paul Kaur) (Indu Pokhriyal) Court Master Court Master