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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(1)(a) in The West Bengal Correctional Services Act, 1992

(a)The Sub-Divisional Officer of every sub-division shall be the ex officio Superintendent of the subsidiary correctional home of the sub-division and the Sub-Divisional Medical Officer of every sub-division shall be the ex-officio Deputy Superintendent of the subsidiary correctional home of the sub-division.