Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(3) in Central Council of Homoeopathy (General) Regulations, 2018

(3)When a meeting has been adjourned to a future day the President may change such day to any other day for compelling reasons and the Secretary shall send written notice of the change to each member.