Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Kerala - Subsection

Section 40(2) in Kerala Agricultural University Act, 1971

(2)Subject to the provisions of this Act and the Statutes, the University shall make useful information based upon the findings of research available to the farmers and others through the concerned Government Department.Provided that in special circumstances the University may with the previous approval of the Government make such information available to the farmers and otherwise than through the concerned Government Department.