Supreme Court - Daily Orders
Jarnail Singh vs Lachhmi Narain Gupta . on 29 August, 2018
Bench: Chief Justice, Kurian Joseph, Rohinton Fali Nariman, Sanjay Kishan Kaul, Indu Malhotra
ITEM NO.501 COURT NO.1 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).30621/2011
(Arising out of impugned final judgment and order dated 15-07-2011
in CWP No.13218/2009 passed by the High Court Of Punjab & Haryana
At Chandigarh)
JARNAIL SINGH & ORS. Petitioner(s)
VERSUS
LACHHMI NARAIN GUPTA & ORS. Respondent(s)
WITH
[ITEM NO.501.1 - SLP(C) No.31735/2011 (IV-B)];
[ITEM NO.501.2 - SLP(C) No.35000/2011 (IV-B)];
[ITEM NO.501.3 - SLP(C) No.4831/2012 (XV)
I.A.No.5/2016 – For direction;
I.A. No.9 – Exemption from filing O.T. on I.A. 42764/2017;
I.A.No.2/2015 and I.A.No.3/2015 - Application for impleadment and
intervention; I.A.No.4/2015 – Exemption from filing O.T.; and
I.A.No.42763/2017 – For direction];
[ITEM NO.501.4 - SLP(C) No.2839/2012 (IX)];
[ITEM NO.501.5 - SLP(C) No.5860/2012 (IX)];
[ITEM NO.501.6 - SLP(C) No.5859/2012 (IX)];
[ITEM NO.501.7 - SLP(C) No.30841/2012 (IX)];
[ITEM NO.501.8 - SLP(C) No.8327/2014 (IV-B)];
[ITEM NO.501.9 - SLP(C) No.6915/2014 (IV-B)];
[ITEM NO.501.10 - SLP(C) No.16710-16711/2014 (IV-B)];
[ITEM NO.501.11 - SLP(C) No.33163/2014 (IV-B)];
[ITEM NO.501.12 - SLP(C) No.23344/2014 (IV-B)];
[ITEM NO.501.13 - SLP(C) No.23339-23340/2014 (IV-B)];
[ITEM NO.501.14 - SLP(C) No.21343/2015 (XIV)];
[ITEM NO.501.15 - C.A. No.4562-4564/2017 (XIV)];
[ITEM NO.501.16 - SLP(C) No.25191/2015 (XI)
FOR STAY APPLICATION ON IA 6/2016
FOR EXEMPTION FROM FILING O.T. ON IA 7/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 8/2016
FOR EXEMPTION FROM FILING O.T. ON IA 9/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 10/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 11/2017 and IA
No.14723/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
FOR ON IA 1/2015 FOR ON IA 13/2017 and IA No.64344/2017-
APPROPRIATE ORDERS/DIRECTIONS and IA No.64350/2017-APPROPRIATE
ORDERS/DIRECTIONS and IA No.140490/2017-impleading party];
Signature Not Verified
Digitally signed by
[ITEM NO.501.17 - C.A. No.4880/2017 (XVI)];
SUBHASH CHANDER
Date: 2018.08.30
13:08:22 IST
[ITEM NO.501.18 - C.A. No.4878-4879/2017 (XVI)];
Reason:
[ITEM NO.501.19 - SLP(C) No.31191/2015 (XI)
FOR STAY APPLICATION ON IA 22/2016
... /2
SLP(C)No.30621/11 etc. ... (contd.)
- 2 -
FOR EXEMPTION FROM FILING O.T. ON IA 23/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 24/2016
FOR EXEMPTION FROM FILING O.T. ON IA 25/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 27/2017 and IA
No.6006/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS and IA
No.9976/2018-CLARIFICATION/DIRECTION];
[ITEM NO.501.20 - C.A. No.4876-4877/2017 (XVI)];
[ITEM NO.501.21 - C.A. No.4881/2017 (XVI)];
[ITEM NO.501.22 - SLP(C) No.33688/2015 (XI)];
[ITEM NO.501.23 - C.A. No. 4882/2017 (XVI)];
[ITEM NO.501.24 - CONMT.PET.(C) No.314/2016 In SLP(C) No.4831/2012
(XV)];
[ITEM NO.501.25 - C.A. No.5247/2016 (IV-A)];
[ITEM NO.501.26 - C.A. No.11817/2016 (IV-A)];
[ITEM NO.501.27 - C.A. No.11816/2016 (IV-A)];
[ITEM NO.501.28 - C.A. No.11820/2016 (IV-A)];
[ITEM NO.501.29 - T.P.(C) No.608-609/2017 (XVI-A)];
[ITEM NO.501.30 - C.A. No.4833/2017 (IV)
IA No.60803/2017-PERMISSION TO APPEAR AND ARGUE IN PERSON];
[ITEM NO.501.31 - C.A. No.701-704/2017 (IV-A)];
[ITEM NO.501.32 - C.A. No.11822-11825/2016 (IV-A)];
[ITEM NO.501.33 - C.A. No.11837-11840/2016 (IV-A)];
[ITME NO.501.34 - C.A. No.11842-11845/2016 (IV-A)];
[ITEM NO.501.35 - C.A. No.11829-11832/2016 (IV-A)];
[ITEM NO.501.36 - C.A. No.11847-11850/2016 (IV-A)];
[ITEM NO.501.37 - C.A. No.11828/2016 (IV-A)];
[ITEM NO.501.38 - CONMT.PET.(C) No.11/2017 IN SLP(c) no.19765/2015
@ SLP(C) No.19765-19767/2015 (XIV)];
[ITEM NO.501.39 - CONMT.PET.(C) No.13/2017 IN SLP(c) no.19767/2015
@ SLP(C) No.19765-19767/2015 (XIV)
and IA No.110979/2017-CLARIFICATION/DIRECTION];
[ITEM NO.501.40 - SLP(C) No.10638/2017 (XIV)];
[ITEM NO.501.41 - S.L.P.(C)...CC No.6821/2017 (IV-A)
I.A.No.1/2017 – Condonation of delay in filing];
[ITEM NO.501.42 - SLP(C) No.17491/2017 (IV-B)];
[ITEM NO.501.43 - SLP(C) No.18844/2017 (IV-B)
FOR ADMISSION and I.R. and IA No.50433/2017-CONDONATION OF DELAY
IN FILING];
[ITEM NO.501.44 - SLP(C) No.19422-19423/2017 (IV-B)
FOR ADMISSION and I.R. and IA No.48144/2017-CONDONATION OF DELAY
IN FILING];
[ITEM NO.501.45 - SLP(C) No.24681/2017 (IV-B)];
[ITEM NO.501.46 – Diary No(s).28776/2017 (XIV)
FOR ADMISSION and I.R. and IA No.101068/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.101064/2017-PERMISSION TO
FILE SLP/TP and IA No.112655/2017-PERMISSION TO FILE ADDITIONAL
DOCUMENTS];
[ITEM NO.501.47 - Diary No(s).29066/2017 (XIV)];
[ITEM NO.501.48 - Diary No(s).30189/2017 (IX)
FOR ADMISSION and I.R. and IA No.108620/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.108623/2017-EXEMPTION FROM
... /3
SLP(C)No.30621/11 etc. ... (contd.)
- 3 -
FILING O.T. and IA No.108613/2017-PERMISSION TO FILE SLP/TP and
IA No.108619/2017-PERMISSION TO FILE LENGTHY LIST OF DATES];
[ITEM NO.501.49 - Diary No(s).31145/2017 (IV-B)
I.A.No.102076/2017 – Condonation of delay in
filing];
[ITEM NO.501.50 - SLP(C) No.28446-28447/2017 (IX)
FOR ADMISSION and I.R. and IA No.108765/2017-EXEMPTION FROM FILING
O.T. and IA No.108766/2017-PERMISSION TO FILE LENGTHY LIST OF
DATES and IA No.117968/2017-PERMISSION TO FILE ADDITIONAL
DOCUMENTS and IA No.117972/2017-EXEMPTION FROM FILING O.T.];
[ITEM NO.501.51 - SLP(C) No. 28306/2017 (IX)
FOR ADMISSION and I.R. and IA No.108178/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.108183/2017-EXEMPTION FROM
FILING O.T. and IA No.108180/2017-PERMISSION TO FILE LENGTHY LIST
OF DATES and IA No.117758/2017-PERMISSION TO FILE ADDITIONAL
DOCUMENTS and IA No.138253/2017-INTERVENTION APPLICATION];
[ITEM NO.501.52 - Diary No(s). 33481/2017 (IX)
FOR ADMISSION and I.R. and IA No.108493/2017-CONDONATION OF DELAY
IN FILING and IA No.108495/2017-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.108499/2017-EXEMPTION FROM FILING
O.T.];
[ITEM NO.501.53 - SLP(C) No. 30942/2017 (IX)
FOR ADMISSION and I.R. and IA No.119346/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.119344/2017-EXEMPTION FROM
FILING O.T.];
[ITEM NO.501.54 - Diary No(s). 33488/2017 (IX)
FOR ADMISSION and I.R. and IA No.109200/2017-EXEMPTION FROM
FILING O.T. and IA No.109198/2017-PERMISSION TO FILE SLP/TP];
[ITEM NO.501.55 - Diary No(s).34271/2017 (IX)];
[ITEM NO.501.56 - Diary No(s).34520/2017 (IX) ];
[ITEM NO.501.57 - Diary No(s).35324/2017 (IX)];
[ITEM NO.501.58 - Diary No(s).35577/2017 (IX)];
[ITEM NO.501.59 - Diary No(s).35818/2017 (XIV)];
[ITEM NO.501.60 - Diary No(s).36305/2017 (IX)
FOR ADMISSION and I.R. and IA No.123509/2017-CONDONATION OF DELAY
IN FILING and IA No.123510/2017-EXEMPTION FROM FILING O.T. and IA
No.123506/2017-PERMISSION TO FILE SLP/TP];
[ITEM NO.501.61 - Diary No(s).36377/2017 (IX)
IA No.120283/2017-CONDONATION OF DELAY IN FILING and IA
No.120294/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.120281/2017-PERMISSION TO FILE SLP/TP and IA
No.120292/2017-PERMISSION TO FILE LENGTHY LIST OF DATES and IA
No.120298/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS];
[ITEM NO.501.62 - SLP(C) No.31288/2017 (XIV)
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS ON IA 120779/2017];
[ITEM NO.501.63 - Diary No(s).38895/2017 (IX)];
[ITEM NO.501.64 - Diary No(s). 42413/2017 (IX)
FOR ADMISSION and I.R. and IA No.69759/2018-CONDONATION OF DELAY
IN FILING and IA No.69762/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.69765/2018-EXEMPTION FROM FILING O.T.
... /4
SLP(C)No.30621/11 etc. ... (contd.)
- 4 -
and IA No.69761/2018-CONDONATION OF DELAY IN REFILING and IA
No.69768/2018-PERMISSION TO FILE LENGTHY LIST OF DATES];
[ITEM NO.501.65 - Diary No(s).619/2018 (IX)];
[ITEM NO.501.66 - Diary No(s).969/2018 (IX)];
[ITEM NO.501.67 - Diary No(s).971/2018 (IX)];
[ITEM NO.501.68 - Diary No(s).1042/2018 (IX)];
[ITEM NO.501.69 - Diary No(s).1046/2018 (IX)];
[ITEM NO.501.70 - Diary No(s).1584/2018 (IX)];
[ITEM NO.501.71 - Diary No(s).2677/2018 (IX)];
[ITEM NO.501.72 - Diary No(s).7243/2018 (IX)];
[ITEM NO.501.73 - SLP(C) No.16469/2018 (XIV)
FOR ADMISSION and I.R. and IA No.72147/2018-CONDONATION OF DELAY
IN FILING];
[ITEM NO.501.74 - SLP(C) No.18925/2018 (IV-B)
FOR ADMISSION and I.R. and IA No.73026/2018-EXEMPTION FROM FILING
O.T. and IA No.73023/2018-PERMISSION TO FILE SLP/TP and IA
No.73025/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS];
[ITEM NO.501.75 - Diary No(s).22349/2018 (IV-B)
FOR ADMISSION and I.R. and IA No.94761/2018-CONDONATION OF DELAY I
N FILING and IA No.94765/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT];
[ITEM NO.501.76 - SLP(C) No.22985/2018 (XV)
FOR ADMISSION and I.R. and IA No.110750/2018-CONDONATION OF DELAY
IN FILING and IA No.110756/2018-APPLICATION FOR SUBSTITUTION and
IA No.110758/2018-CONDONATION OF DELAY IN FILING SUBSTITUTION
APPLN.]
Date : 29-08-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Rajiv Dhawan, Sr. Adv.
Mr. Atul Yeshwant Chitale, Sr. Adv.
Mr. Gurjyot Sethi, Adv.
Ms. Shivangi Khanna, Adv.
Ms .Tanvi Kakar, Adv.
Mr. Abhijat P. Medh, Adv. [AOR]
Mr. Chandra Bhushan Prasad, Adv. [AOR]
Mr. Shantanu Krishna, Adv. [AOR]
Mr. B.H. Marlapalle, Sr. Adv.
Mr. Ajit Wagh, Adv.
Mr. Apoorv Shukla, Adv.
Mr. Ashok K. Mahajan, Adv. [AOR]
... /5
SLP(C)No.30621/11 etc. ... (contd.)
- 5 -
Mr. Mohan Pandey, Adv. [AOR]
/Respondent(s) Mr. Sushil Karanjkar, Adv.
for
Mr. K.N. Rai, Adv. [AOR]
Mr. M.L. Lahoty, Adv.
Mr. Shobhit Tiwari, Adv.
Mr. Lal Pratap Singh, Adv.
Mr. Umesh Pratap Singh, Adv.
Mr. Pabal Sharma, Adv.
Mr. Ram Niwas, Adv.
Ms. Ruchi Kohli, Adv. [AOR]
Mr. Pradeep Aggarwal, Adv.
Mr. Lal Pratap Singh, Adv.
Mr. Karan Khanna, Adv.
Mr. Aniket Bhattacharya, Adv.
Mr. Arjun Aggarwal, Adv.
Ms. Ruchi Kohli, Adv. [AOR]
Mr. Lal Pratap Singh, Adv.
Mr. Umesh Pratap Singh, Adv.
Ms. Vivya Nagpal, Adv.
Ms. Ruchi Kohli, Adv. [AOR]
Mr. P.S. Patwalia, Sr. Adv.
Mr. Manan Kumar Mishra, AAG
Mr. Shuvodeep Roy, Adv. [AOR]
Mr. Rituraj Biswas, Adv.
Dr. Ashutosh Garg, Adv.
Dr. Dinesh Rattan Bhardwaj, Adv. [AOR]
Mr. P.S. Patwalia, Sr. Adv.
Ms. Abha R. Sharma, Adv. [AOR]
Mr. D.S. Parmar, Adv.
Mr. Ankit Mishra, Adv.
Ms. Natasha, Adv.
Ms. Harshika Verma, Adv.
Mr. A. Mariarputham, Sr. Adv.
Ms. Aruna Mathur, Adv.
Mr. Avneesh Arputham, Adv.
Ms. Anuradha Arputham, Adv.
Mr. Yusuf Khan, Adv.
Ms. Geetanjali, Adv.
for
M/s. Arputham Aruna and Co., Advs. [AOR]
... /6
SLP(C)No.30621/11 etc. ... (contd.)
- 6 -
Mr. Som Raj Choudhury, Adv. [AOR]
Ms. Kiran Suri, Sr. Adv.
Ms. Aishwarya Kumar, Adv.
Mr. Parimal Kumar, Adv.
Dr. Krishan Singh Chauhan, Adv. [AOR]
Dr. K.S. Chauhan, Adv. [AOR]
Mr. Ajit Kumar Ekka, Adv.
Mr. Ravi Prakash, Adv.
Mr. Murari Lal, Adv.
Mr. K.C. Lamba, Adv.
Mr. Deepak Jain, Adv.
Mrs. Jaspreet Aulakh, Adv.
Mrs. Prabhleen Kaur, Adv.
Ms. A. Sumathi, Adv. [AOR]
Mr. Purushaindra Kaurav, AG, MP
Mr. Saurabh Mishra, Adv.
Mr. Arjun Garg, Adv. [AOR]
Mr. Manish Yadav, Adv.
Mr. Aakash Nandolia, Adv.
Mr. Devansh Shrivastava, Adv.
Ms. Indira Jaising, Sr. Adv.
Ms. Ajita Sharma, Adv.
Ms. Shashi Kiran, Adv. [AOR]
Ms. Indira Jaising, Sr. Adv.
Mr. Pratik R. Bombarde, Adv. [AOR]
Mr. Pradeep S. Wathore, Adv.
Ms. Ajita Sharma, Adv.
Mr. Jitendra Ashok, Adv.
Mr. Abhishek Kumar, Adv.
Mr. Rachit Kumar, Adv.
Mr. Sumit Pachkhande, Adv.
Mr. Nagesh Gajghate, Adv.
Ms. Shashi Kiran, Adv. [AOR]
Mr. Satish Chandra, Adv.
Ms. Prerna Mehta, Adv. [AOR]
Mr. Rupinder Singh Suri, Sr. Adv.
Mr. Varun Khanna, Adv.
Mr. Aditya Giri, Adv.
Mr. Luqman S. Hasan, Adv.
for
M/s. Gorkela Law Office, Advs. [AOR]
... /7
SLP(C)No.30621/11 etc. ... (contd.)
- 7 -
Mr. Rupinder Singh Suri, Sr. Adv.
Mr. Manoj Gorkela, Adv.
Mr. Sahil, Adv.
Mr. Alok Singh, Adv.
Mr. Prakash Sharma, Adv.
for
M/s. Gorkela Law Office, Advs. [AOR]
Mr. Nidhesh Gupta, Sr. Adv.
Mr. Manoj Gorkela, Adv.
Mr. Sahil, Adv.
Mr. Alok Singh, Adv.
Mr. Prakash Sharma, Adv.
for
M/s. Gorkela Law Office, Advs. [AOR]
Mr. Manoj Gorkela, Adv.
Mr. Sahil, Adv.
Mr. Alok Singh, Adv.
Mr. Prakash Sharma, Adv.
for
M/s. Gorkela Law Office, Advs. [AOR]
Mr. Sanjay R. Hegde, Sr. Adv.
Mr. Manoj Gorkela, Adv.
Mr. Sahil, Adv.
Mr. Alok Singh, Adv.
Mr. Prakash Sharma, Adv.
for
M/s. Gorkela Law Office, Advs. [AOR]
Mr. Aniruddha P. Mayee, Adv. [AOR]
Dr. (Mrs.) Vipin Gupta, Adv. [AOR]
Mr. Shreekant N. Terdal, Adv. [AOR]
M/s. S.M. Jadhav And Company, Advs. [AOR]
Mr. Nishant Ramakantrao Katneshwarkar,Adv.[AOR]
Mr. M. Vijaya Bhaskar, Adv. [AOR]
Mr. D. Kumaran, Adv.
Mr. Pulkit T, Adv.
Mr. Satya Mitra, Adv. [AOR]
Mr. Santosh Paul, Adv.
Mr. Subhranshu Dash, Adv.
Mr. Arvind S. Avhad, Adv. [AOR]
... /8
SLP(C)No.30621/11 etc. ... (contd.)
- 8 -
Mr. P.K. Jayakrishnan, Adv. [AOR]
Mr. R.S.M. Kalky, Adv.
Mr. Ramesh Kumar, Adv.
Mr. Ram Kishan, Adv.
Mr. Satya Prakash Gautam, Adv.
Dr. Gunratan Sadavarte, Adv.
Dr. Jay Shree L. Patil, Adv.
Mr. Pankaj Kumar Singh, Adv.
Mr. Pawan Kumar Shukla, Adv.
Mr. Makrand Pratap Singh, Adv.
Mr. Mukesh Verma, Adv.
Mr. Raj Singh Rana, Adv. [AOR]
Mr. Rakesh V. Rathod, Adv.
Mr. Dinesh P. Rajbhar, Adv.
Mr. Anzu. K. Varkey, Adv. [AOR]
Mr. Prashant R. Dahat, Adv.
Mr. T.R.B. Sivakumar, Adv. [AOR]
Mr. Shreyas G., Adv.
UOI Mr. K.K. Venugopal, AG
Mr. K. Radhakrishnan, Sr. Adv.
Mr. R. Balasubramanian, Adv.
Mr. P.K. Mullick, Adv.
Mrs. Niranjana Singh, Adv.
Ms. Shraddha Deshmukh, Adv.
Mr. Rohit Bhatt, Adv.
Mr. Prabhas Bajaj, Adv.
Ms. Aarti Sharma, Adv.
Ms. Kanika Saran, Adv.
Mr. Rajesh Ranjan, Adv.
Mr. B. Krishna Prasad, Adv. [AOR]
Mrs. Anil Katiyar, Adv. [AOR]
Mr. Mukesh Kumar Maroria, Adv. [AOR]
Mr. Arvind Kumar Sharma, Adv. [AOR]
For Respondent(s) Mr. Rajiv Dhawan, Sr. Adv.
Mr. Atul Yeshwant Chitale, Sr. Adv.
Mrs. Suchitra A. Chitale, Adv.
Mr. Gurjyot Sethi, Adv.
Ms. Shivangi Khanna, Adv.
Ms. Tanvi Kakar, Adv.
Mr. Abhijat P. Medh, Adv. [AOR]
Dr. Rajeev Dhavan, Sr. Adv.
Mr. Smarhar Singh, Adv. [AOR]
Mr. Kumar Parimal, Adv.
... /9
SLP(C)No.30621/11 etc. ... (contd.)
- 9 -
Mr. Kumar Parimal, Adv.
Mr. Prakash Pandey, Adv.
Mr. Smarhar Singh, Adv. [AOR]
Mr. Sanjeev Kumar Choudhary, Adv.
Dr. Rajeev Dhavan, Sr. Adv.
Mr. Kumar Parimal, Adv.
Mr. Prakash Pandey, Adv.
Mr. Sanjeev Kumar Choudhary, Adv.
Mr. Aniruddha P. Mayee, Adv. [AOR]
Ms. Priya Sharma, Adv.
Mr. Prathvi Raj Chauhan, Adv.
Ms. Priyanka Mishra, Adv.
Mr. Smarhar Singh, Adv. [AOR]
Mr. Rakesh Dwivedi, Sr. Adv.
Mr. Suyash Mohan Guru, Adv.
Mr. Vardhman Kaushik, Adv.
Mr. Amol Srivastava, Adv.
Ms. Lalita Kaushik, Adv. [AOR]
Ms. Sansriti Pathak, Adv.
Mr. Eklavya Dwivedi, Adv.
Mr. S.K. Gangele, Adv.
Mr. Vivek Jaswal, Adv.
Mr. Dhruv Joshi, Adv.
Mr. Manoj Joshi, Adv.
Ms. Lalita Kaushik, Adv. [AOR]
Mr. Naresh Kaushik, Adv.
Mr. Nishant Gautam, Adv.
Mr. karn Deo Baghel, Adv.
Mr. Omung Raj Gupta, Adv.
Ms. Devik Singh, Adv.
Ms. Lalita Kaushik, Adv. [AOR]
Mr. Soumya Chakarborty, Sr. Adv.
Mr. Shobhit Tiwari, Adv.
Mr. Lal Pratap Singh, Adv.
Mr. Ram Niwas, Adv.
Ms. Ruchi Kohli, Adv. [AOR]
Mr. Soumya Chakraborty, Sr. Adv.
Mr. Lal Pratap Singh, Adv.
Mr. Pankaj Sharma, Adv.
Ms. Ruchi Kohli, Adv. [AOR]
Mr. Gopal Sankaranarayanan, Adv.
Mr. Shobhit Tiwari, Adv.
Mr. Lal Pratap Singh, Adv.
... /10
SLP(C)No.30621/11 etc. ... (contd.)
- 10 -
Mr. Shrey Patnaik, Adv.
Ms. Aishwarya Kane, Adv.
Ms. N. Annapoorani, Adv. [AOR]
Mr. Gopal Sankaranarayanan, Adv.
Mr. Shobhit Tiwari, Adv.
Mr. Lal Pratap Singh, Adv.
Mr. Umesh Pratap Singh, Adv.
Ms. N. Annapoorani, Adv.
Mr. A. Sharan, Sr. Adv.
Mr. Amit Anand Tiwari, Adv. [AOR]
Ms. Shakun Sharma, Adv.
Ms. Harshal Gupta, Adv.
Mr. Chandra Bhushan Prasad, Adv. [AOR]
Mr. Shuvodeep Roy, Adv. [AOR]
Mr. Rituraj Biswas, Adv.
Mr. K. N. Rai, Adv. [AOR]
Mr. Kuldip Singh, Adv. [AOR]
Mr. Dinesh Dwivedi, Sr. Adv.
Mr. P. Soma Sundaram, Adv. [AOR]
Mr. Chandan Kumar, Adv.
Mr. Rituraj Choudhary, Adv.
Ms. Sujaya Bardhan, Adv.
Ms. Kiran Suri, Sr. Adv.
Mr. S.J. Amith, Adv.
Ms. Aishwarya Kumar, Adv.
Mr. Krishna Kumar, Adv.
Dr. (Mrs.) Vipin Gupta, Adv. [AOR]
Mr. R.L. Venjrani, Sr. Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. S.K. Rajora, Adv.
Dr. (Mrs.) Vipin Gupta, Adv. [AOR]
Ms. Aishwarya Bhati, AAG
Ms. Alka Sinha, Adv.
Mr. Anuvrat Sharma, Adv. [AOR]
Mr. Ravindra Kumar, Adv. [AOR]
Mr. Sanjay R. Hegde ,Sr. Adv.
Mr. Fuzail Ahmad Ayyubi, Adv. [AOR]
... /11
SLP(C)No.30621/11 etc. ... (contd.)
- 11 -
Mr. Samir Ali Khan, Adv. [AOR]
Ms. A. Sumathi, Adv. [AOR]
Mr. Ram Naresh-in-person
Mr. Sandeep Devashish Das, Adv. [AOR]
Mr. Umesh Patap Singh, Adv.
Ms. Vivya Nagpal, Adv.
Capt. Gurvinder Singh, Adv.
Mr. Ram Niwas, Adv.
Mr. Arjun Aggarwal, Adv.
Mr. Karan Khanna, Adv.
Mr. Aniket Bhattacharya, Adv.
Mr. Gaurav Agrawal, Adv. [AOR]
Mr. B. Sridhar, Adv. [AOR]
Mr. Sarvesh Singh Baghel, Adv.
Mr. Suyash Mohan Guru, Adv.
Mrs. Lalita Kaushik, Adv. [AOR]
Mr. M.K. Dua, Adv. [AOR]
Respondent-in-person
Mr. Gopal Singh, Adv. [AOR]
Mr. Suhaas Ratna Joshi, Adv. [AOR]
Ms. Amita Singh Kalkal, Adv. [AOR]
Ms. Christi Jain, Adv. [AOR]
Mr. Arun Bhardwaj, Adv.
Mr. Ashish Pandey, Adv.
Mr. Prateek Rai, Adv.
Ms. Gauraan Bhardwaj, Adv.
Mr. Shrutanjaya Bhardwaj, Adv.
Mr. Vishwa Pal Singh, Adv. [AOR]
Mrs. Suchitra Atul Chitale, Adv. [AOR]
Mr. Ravindra Keshavrao Adsure, Adv. [AOR]
Dr. M.P. Raju, Adv.
Mr. M. Vijaya Bhaskar, Adv. [AOR]
Mr. Sunil Kumar, Adv.
Mr. S.P. Singh, Adv.
Mr. Sat Narain, Adv.
... /12
SLP(C)No.30621/11 etc. ... (contd.)
- 12 -
Mr. M. Vijaya Bhaskar, Adv. [AOR]
Mr. Sunil Kumar, Adv.
Mr. Gaya Prasad, Adv.
Mr. Randhir Singh, Adv.
Mr. Nikilesh Ramachandran, Adv. [AOR]
Mr. Shekhar Naphade, Sr. Adv.
Mr. Sanjay Kharde, Adv.
Mr. Samrat Shinde, Adv.
Mr. Sunil Kumar Verma, Adv. [AOR]
Ms. Chandan Ramamurthi, Adv. [AOR]
Mr. P.S. Patwalia, Sr. Adv.
Ms. Abha R. Sharma, Adv. [AOR]
Mr. D.S. Parmar, Adv.
Mr. Ankit Mishra, Adv.
Ms. Natasha, Adv.
Ms. Harshika Verma, Adv.
Mr. P.S. Patwalia, Sr. Adv.
Mr. Shuvodeep Roy, Adv. [AOR]
Mr. Rituraj Biswas, Adv.
Mr. V. Laxminarayanan, Sr. Adv.
Mr. Ram Krishna, Adv.
Mr. Dinesh K. Garg, Adv.
Mr. Abhishek Garg, Adv.
Mr. Dhananjay Garg, Adv. [AOR]
Mr. Deepak Mishra, Adv.
Mr. Prashant R. Dahat, Adv.
Mr. Venkateswara Rao Anumolu, Adv. [AOR]
Mr. Mukesh Kumar Maroria, AOR
Mr. B. Krishna Prasad, AOR
M/s. Arputham Aruna And Co, AOR
Mr. M. Shoeb Alam, Adv. [AOR]
Ms. Fauzia Shakil, Adv.
Mr. Ujjwal Singh, Adv.
Mr. Mojahid Karim Khan, Adv.
Mr. Manoj Ranjan Sinha, Adv.
Mr. Gaurav Yadav, Adv.
Mr. Vijendra Kasana, Adv.
Mr. Ram Kunwar Yadav, Adv.
... /13
SLP(C)No.30621/11 etc. ... (contd.)
- 13 -
Dr. K.S. Chauhan, Adv. [AOR]
Mr. Ajit Kumar Ekka, Adv.
Mr. Ravi Prakash, Adv.
Mr. Chand Kiran, Adv.
For Applicant(s) Mr. A. Subba Rao, Adv. [AOR]
Mr. K.L.D.S. Vinober, Adv.
Mr. Anuj Saxena, Adv.
Ms. Payal Gaikwad, Adv.
Mr. Satpal Singh, Adv. [AOR]
Mr. S.N. Bhat, Adv. [AOR]
Mr. Prashant Bhushan, Adv. [AOR]
Mr. Shailesh Madiyal, Adv. [AOR]
Mr. Anil Kumar Mishra, Adv. [AOR]
Mr. Anurag Singh, Adv.
Mr. Gaurav Kejriwal, Adv. [AOR]
Mr. K.K.L. Gautam, Adv.
Mr. Abhishek Suman, Adv.
Mr. Rahul Mohod, Adv.
Mr. Satya Prakash Gautam, Adv.
Mr. R.R. Bagh, Adv.
Mr. Vijendra Kasana, Adv.
Mr. Sanjeev Malhotra, Adv. [AOR]
Mr. Avijit Bhattacharjee, Adv. [AOR]
Mrs. Upma Shrivastava, Adv.
Mr. Ajoy Kr. Ghosh, Adv.
Mr. Nitin Deorao Meshram, Adv.
Mr. Ranbir Singh Yadav, Adv. [AOR]
Mr. Sagar Kushwah, Adv.
Mr. Santi Ranjan Das, Adv.
Mr. Anindo Mukherjee, Adv.
Mrs. Sarla Chandra, Adv. [AOR]
UPON hearing the counsel the Court made the following
O R D E R
Hearing resumed and remained inconclusive. Put up for further hearing tomorrow, the 30.08.2018.
(Subhash Chander) (H.S. Parasher)
AR-cum-PS Assistant Registrar