Calcutta High Court (Appellete Side)
Sri Bojendra Mohan Mazumdar vs Smt. Durga Chatterjee & Ors on 4 October, 2023
Author: Harish Tandon
Bench: Harish Tandon
04.10.2023 IN THE HIGH COURT AT CALCUTTA
CIVIL APPELLATE JURISDICTION
Court
Item
: 04
: 03
APPELLATE SIDE
Matter : FA
Status : DFA
Bench ID
Transcriber
: 266048
: NANDY FA 74 of 2019
CAN 2 (1174) of 2019
CAN 3 (5913) of 2019
CAN 4 (7247) of 2019
CAN 5 (10513) of 2019
CAN 6 of 2023
CAN 7 of 2023
CAN 8 of 2023
Sri Bojendra Mohan Mazumdar
Vs.
Smt. Durga Chatterjee & Ors.
Mr. Saktinath Mukherjee, Senior Advocate
Mr. Aniruddha Chatterjee, Advocate
Mr. Srijib Chakraborty, Advocate
Mr. Surya Prasad Chattopadhyay, Advocate
Ms. Gargi Goswami, Advocate
Mr. Ankit Chatterjee, Advocate
...... for the Appellant
Mr. Pratha Pratim Roy, Advocate
Mr. Tanmay Mukherjee, Advocate
Mr. Arjun Samanta, Advocate
...... for the Respondent Nos. 1 to 3
Mr. Kamalesh Bhattacharyya, Advocate Mr. Aninda Bhattacharyya, Advocate ...... for the Respondent No. 4 Mr. Anindya Kumar Mitra, Senior Advocate Mr. Saptansu Basu, Senior Advocate Mr. Rezaul Hossain, Advocate ...... for the Respondent No. 5 Mr. Debabrata Acharya, Advocate Mr. Sital Samanta, Advocate Mr. Kalyan Kumar Bhattacharya, Advocate ...... for the Respondent No. 6
1. CAN 8 of 2023 is filed by the respondent no. 5 wherein an additional ground is taken in support of the judgment delivered by the Trial Court. Certain averments have been made therein which, according to the appellant need to be dealt with.
2Therefore, an opportunity should be given to file affidavit-in-opposition.
2. In view of the above, let affidavit-in-opposition to CAN 8 of 2023 be filed by the appellant by Friday i.e. 06.10.2023; an advance copy whereof shall be served upon the respondent no. 5. Reply, thereto, if any, be filed by Monday i.e. 09.10.2023.
3. List the matter on October 10, 2023.
(Harish Tandon, J.) (Prasenjit Biswas, J.)