Rajasthan High Court - Jaipur
Ramchandar Singh vs R S R T C Jaipur & Anr on 12 August, 2009
Author: Prem Shanker Asopa
Bench: Prem Shanker Asopa
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JAIPUR BENCH JAIPUR ORDER S.B.CIVIL WRIT PETITION NO.9541/2009 DATE OF ORDER --- August 12,2009 PRESENT HONBLE MR.JUSTICE PREM SHANKER ASOPA Mr.Naveen Dhuwan, for the petitioner
Issue notice to the respondents.
Meanwhile, further proceedings for recovery of the amount in pursuance to 18.6.2009 shall remain stayed.
(Prem Shanker Asopa)J.