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Himachal Pradesh High Court

Dr. Ravi Kumar Vaid vs . State Of Hp & Ors. on 16 March, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Dr. Ravi Kumar Vaid Vs. State of HP & Ors.

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CWPOA No.4077 of 2020 16.03.2022 Present: Mr. Ajay Sharma, Senior Advocate, with Mr. Atharv Sharma, Advocate, for the petitioner.

Mr. Sumesh Raj, Mr. Dinesh Thakur and Mr. Sanjeev Sood, Additional Advocate Generals, with Mr. Manoj Bagga, Assistant Advocate General, for the respondents.

Having heard learned Senior Counsel for the petitioner, as this Court is of the considered view that it will be in the interest of justice, in case, this petition is taken up for final consideration itself.

As prayed for, list on 27.04.2022.

(Ajay Mohan Goel) Judge March 16, 2022 (Vinod/Chander) ::: Downloaded on - 16/03/2022 20:18:00 :::CIS