Bombay High Court
State Of Goa, Rep. Herein By Executive ... vs Parwani Builders, Rep. Thr. The ... on 18 November, 2025
FA 18 of 2016
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IN THE HIGH COURT OF BOMBAY AT GOA
FIRST APPEAL NO.18 OF 2016
STATE OF GOA, REP. HEREIN BY
EXECUTIVE ENGINEER, WD VII AND
ANR., ... APPELLANTS
Versus
PARWANI BUILDERS, REP. THR. THE
PARTNERS AND 4 ORS ... RESPONDENTS
Ms. Sulekha Kamat, Additional Government Advocate for the
Appellants.
CORAM:- VALMIKI MENEZES, J.
DATED :- 18th November, 2025 P.C.:
1. Respondent Nos. 1 and 2 have been served by publication.
Affidavit of service has been placed on record along with the newspaper. Respondent Nos. 1 and 2 shall be considered as served. Since service is complete, list the matter on the Final Hearing Board of January, 2026.
VALMIKI MENEZES, J.
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