Andhra Pradesh High Court - Amravati
Sri Tadi Bhupathi Reddy vs The State Of Andhra Pradesh on 10 February, 2026
Author: B Krishna Mohan
Bench: B Krishna Mohan
[3233 ]
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
(SPECIAL ORIGINAL JURISDICTION)
TUESDAY, THE TENTH DAY OF FEBRUARY,
TWO THOUSAND AND TWENTY SIX
:PRESENT:
THE HONOURABLE SRI JUSTICE B KRISHNA MOHAN
WRIT PETITION NO: 3737 OF 2026
Between:
1. Sri Tadi Bhupathi Reddy, S/o T. Krishna Reddy, Aged about 50 years,
R/o D. No. 1-3-82-2, Rangaswami Nagar, Anantapur, Anantapur
District- 515001.
2. Sri Rampalli Ram Kumar Reddy, S/o R. Lakshmi Narayana Reddy
(late). Aged about 38 years, R/o D. No. 5-319, Jallipalli, Kuderu Mandal,
Anantapur District - 515711.
3. Sri Sunku Kedar Nath, S/o S. Subramanyam (late), Aged about 56
years, R/o Plot. No. E4, Industrial Estate, Bellary Road, Anantapur,
Anantapur District - 515004.
4. Ms. Bojje Nandini, D/o B. Sankar Reddy, Aged about 27 years, R/o D.
No. 5-147, Jallipalli, Kuderu Mandal, Anantapur, Anantapur District-
515711.
Petitioners
AND
1. The State of Andhra Pradesh, Rep. by its Principal Secretary, Revenue
Department, Secretariat Buildings, Velagapudi, Amaravati, Guntur
District - 522503.
2. The Revenue Divisional Ofifcer, Anantapur Division, Anantapur District -
515001.
3. The Tahsildar, Kuderu Mandal, Anantapur District - 515711.
4. Sri Kammara Yellappa, S/o K. Ramanjenyulu, R/o Uduripikonda Village,
Kuderu Mandal, Anantapur District - 515711.
5. Sri Kammara Sanjappa, S/o K. Ramanjenyulu, R/o Uduripikonda
Village, Kuderu Mandal, Anantapur District -515711.
6. Sri Kammara Ramanjaneyulu, S/o K. Ramanjenyulu, R/o Uduripikonda
Village, Kuderu Mandal, AnantapurDistrict- 515711.
7. Sri Kammara Suryanarayana, S/o K. Ramanjenyulu, R/o Uduripikonda
Village, Kuderu Mandal, Anantapur District -515711.
8. Sri Kammara Srinivasulu, S/o K. Ramanjenyulu, R/o Uduripikonda
Village, Kuderu Mandal, Anantapur District -515711.
9. . Smt. Kammara Nagamma, D/o K. Chinna Naganna, R/o Uduripikonda
Village, Kuderu Mandal, Anantapur District -515711.
10. Sri Kammara Ramanjenyulu, S/o K. Naganna, R/o Uduripikonda
Village, Kuderu Mandal, Anantapur District -515711.
11. Sri Kammara Hanumanthu, S/o K. Brahmayya, R/o Uduripikonda
Village, Kuderu Mandal, Anantapur District - 515711.
12. Sri Kammara Manjunath, S/o K. Brahmayya, R/o Uduripikonda Village,
Kuderu Mandal, Anantapur District -515711.
Respondents
Petition under Article 226 of the Constitution of India, is filed praying
that in the circumstances stated in the affidavit filed therewith, the High Court
may be pleased to issue a Writ, Order or Direction, more particularly one in
rd
the nature of a WRIT OF MANDAMUS, declaring the action of the 3
respondent in passing the proceedings vide Rc. No. B/618/2025, dated
29.01.2026, whereby the names of the petitioners were deleted from the land
revenue records in respect of land bearing Sy. No. 486, admeasuring Ac.
24.45 cents, situated at Uduripikonda Village, Kuderu Mandal, Anantapur
District, as being without jurisdiction, illegal, arbitrary, unconstitutional,
principles of natural justice and violative of Articles 14, 19, and 300-A of the
Constitution of India, and consequently set aside the proceedings issued by
the respondent vide Rc. No. B/618/2025, dated 29.01.2026, in the interest
of justice;
lA NO: 1 OF 2026
Petition under Section 151 CPC. is filed praying that in the
circumstances stated in the affidavit filed in support of the petition, the High
Court may be pleased to suspend the operation and execution of the
proceedings issued by the 3'^' respondent, vide Rc. No. B/618/2025, dated
29.01.2026;
The petition coming on for hearing, upon perusing the Petition and the
affidavit filed in support thereof and upon hearing the arguments of Sri. K
SRINIVAS, Advocate for the Petitioner and of GP FOR REVENUE, for the
Respondent Nos. 1 to 3;
The Court made the following ORDER:
Heard the learned counsel for the petitioners and the learned
counsel for the petitioners is permitted to take out personal notices to
the respondent Nos. 4 to 12 and proof of service shall be filed within a
period of three (03) weeks from today.
The learned Assistant Government Pleader for Revenue takes
notice for the respondent Nos. 1 to 4, to file counter affidavit.
The learned counsel for the petitioner submits that In a similar
matter In respect of the same Survey number vide W.P.No.3358 of 2026,
this Court has granted interim order of status quo dated 05.02.2026.
In view of the same, similar relief is extended in this case also.
There shall be an order of status quo as on today to be maintained
with respect to the subject land covered under the impugned
proceedings of the respondent No.3, dated 29.01.2026 pending further
orders.
List along with W.P.No.3358 of 2026 on 10.03.2026.
Sd/- K. Srinivasa Raju
ASSISTANT REGISTRAR
//TRUE COPY//
-h--
SECTION OFFICER
To.
1. The Principal Secretary, Revenue Department, The State of Andhra
Pradesh, Secretariat Buildings, Velagapudi, Amaravati, Guntur District -
522503. (by SPECIAL MESSENGER)
2. The Revenue Divisional Ofifcer, Anantapur Division, Anantapur District -
515001.
3. The Tahsildar, Kuderu Mandal, Anantapur District - 515711.
4. Sri Kammara Yellappa, S/o K. Ramanjenyulu, R/o Uduripikonda Village,
Kuderu Mandal, Anantapur District -515711.
5. Sri Kammara Sanjappa, S/o K. Ramanjenyulu, R/o Uduripikonda
Village, Kuderu Mandal, Anantapur District - 515711.
6. Sri Kammara Ramanjaneyulu, S/o K. Ramanjenyulu, R/o Uduripikonda
Village, Kuderu Mandal, AnantapurDistrict- 515711.
7. Sri Kammara Suryanarayana, S/o K. Ramanjenyulu, R/o Uduripikonda
Village, Kuderu Mandal. Anantapur District -515711.
8. Sri Kammara Srinivasulu, S/o K. Ramanjenyulu, R/o Uduripikonda
Village, Kuderu Mandal, Anantapur District - 515711.
9. Smt. Kammara Nagamma, D/o K. Chinna Naganna, R/o Uduripikonda
Village, Kuderu Mandal, Anantapur District - 515711.
10. Sri Kammara Ramanjenyulu, S/o K. Naganna, R/o Uduripikonda
Village, Kuderu Mandal, Anantapur District - 515711.
11. Sri Kammara Hanumanthu, S/o K. Brahmayya, R/o Uduripikonda
Village, Kuderu Mandal, Anantapur District -515711.
12. Sri Kammara Manjunath, S/o K. Brahmayya, R/o Uduripikonda Village,
Kuderu Mandal, Anantapur District - 515711. (Addressee Nos. 2 to 12
BY RPAD)
13. One CC to Sri. K SRI NIVAS, Advocate [OPUC]
14. Two CCS to GP FOR REVENUE, High Court Of Andhra Pradesh.
[OUT]
15. One spare copy
JSS
HIGH COURT
BKM, J
DATED: 10/02/2026
LIST ALONG WITH W.P.N0.3358 OF 2026 ON 10.03.2026.
ORDER
WP.No.3737 of 2026
STATUS QUO