Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Rajasthan - Subsection Section 23(9) in The Rajasthan Charitable Endowments Rules, 1961 (9)A record of all investments shall be maintained in the register of investment in Form No. 16 (see Appendix). Each entry therein shall be attested by secretary.
