Madhya Pradesh High Court
Ramautar Singh vs The State Of Madhya Pradesh on 3 September, 2025
1 WP-740-2013 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 740 of 2013 (RAMAUTAR SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 03-09-2025 List the case along with W.P. No.189/2014.
(AMIT SETH) JUDGE Adnan Signature Not Verified Signed by: ADNAN HUSAIN ANSARI Signing time: 9/4/2025 10:31:25 AM