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[Cites 0, Cited by 0] [Section 89(4)] [Section 89] [Entire Act]

State of Kerala - Subsection

Section 89(4)(f) in Kerala Cooperative Societies Act, 1969

(f)one member elected, in such manner as may be prescribed, by the members of the Circle Co-operative Unions elected under clause (e) of sub-section (1) of section 88, from among themselves;