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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(4)(a) in Insolvency And Bankruptcy Code, 2016

(a)admit the application, if it is complete; [and no disciplinary proceeding is pending against the proposed resolution professional] [Inserted by Act No. 26 of 2018, dated 17.8.2018.]; or