Section 2(k) in West Bengal Madrasah Service Commission Act, 2008
(k)"Madrasah" means a Recognized Non-Government Aided Senior Madrasah, Junior High Madrasah, High Madrasah or Higher Secondary Madrasah imparting instruction in-(i)High Madrasah Education System within the meaning of sub- clause (i),(ii)Senior Madrasah Education System within the meaning of sub- clause (ii), of clause (g) of section 2 of the West Bengal Board of Madrasah Education Act, 1994; or(iii)Higher Secondary Education;
