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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(1)(f) in Rajasthan Registration Rules, 1955

(f)The allowance to village head man on a percentage basis on the land revenue commonly known as 'Haq Lambardari is a benefit arising out of land' within the definition of immovable property given in clause (6) of section 2 of the Act.