Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37(3)] [Section 37] [Entire Act]

State of West Bengal - Subsection

Section 37(3)(a) in West Bengal Clinical Establishments (Registration and Regulation) Act, 2010

(a)relinquish his office by giving in writing to the State Government a notice of not less than three months; or