Section 6 in Sri Venkatesware Institute of Medical Science University Act, 1995

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State of Andhra Pradesh - Section

Section 6 in Sri Venkatesware Institute of Medical Science University Act, 1995

6. Authorities of the Institute.

- The following shall be the authorities of the Institute;

(a)the Governing Council ;

(b)the Executive Board ;

(c)the Academic Senate ; and

(d)the Finance Committee.