Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Andhra Pradesh - Subsection

Section 66(2) in Andhra Pradesh Forest Act, 1967

(2)No order prejudicial to any person shall be passed under sub section (1) unless such person has been given an opportunity of making his representation.