Andhra Pradesh High Court - Amravati
Lr.K. Murthy vs The Divisional Railway Manager South ... on 24 December, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
HON'BLE Mr. JUSTICE AHSANUDDIN AMANULLAH
AND
HON'BLE Ms. JUSTICE B. S. BHANUMATHI
WRIT PETITION No.5304 OF 2006
L. R. K. Murthy, S/o Venkata Subbarao,
Aged about 50 years, Occu: MCM/PAT/VAT,
R/o Type-II 31/A, Railway Quarters,
Vatlur, Pedapadu Mandal, West Godavari District
... Petitioner
Versus
The Divisional Railway Manager,
South Central Railway, Vijayawada Division,
Vijayawada
... Respondent
Counsel for the petitioner : Mr.K. Sudhakar Reddy,
Advocate
Counsel for the respondent : Mr. Vivek Chandra Sekhar, S.
Mr. K. Krishna Raju
Ms. T. Bala Jayasree,
Advocates
ORAL JUDGMENT
Date: 24.12.2021 (Per Hon'ble Mr. Justice Ahsanuddin Amanullah) Nobody appears on behalf of the petitioner. Mr. Sai Naveen, learned counsel, representing Mr. Vivek Chandra Sekhar, learned counsel for the respondent is present.
2. On 22.12.2021 also, nobody has appeared and the matter was directed to be listed today under the caption 'For Dismissal', as has been done.
3. In the aforesaid background, the writ petition stands dismissed for non-prosecution.
4. Miscellaneous petitions, if any pending, also stand disposed of.
________________________________ (AHSANUDDIN AMANULLAH,J) ________________________ (B. S. BHANUMATHI,J) MP 13 HON'BLE Mr. JUSTICE AHSANUDDIN AMANULLAH AND HON'BLE Ms. JUSTICE B. S. BHANUMATHI WRIT PETITION No.5304 OF 2006 Date : 24-12-2021 MP