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State of Uttar Pradesh - Section

Section 76 in The U.P. Contract Labour (Regulation Abolition) Rules, 1975

76. Employment Card [Sections 29 and 35 (2) (m)].

(1)Every contractor shall issue an employment card in Form XIV to each worker within three days of the employment of the worker.
(2)The card shall be maintained up to date and any change in the particulars shall be entered therein.