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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2) in Bharatiya Nagarik Suraksha Sanhita, 2023

(2)Except as otherwise provided by such definition, the jurisdiction and powers of every such Magistrate shall extend throughout the district.[Similar to Section 22 from Old CrPC-Also Refer]