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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(6) in The U.P. Secondary Education Services Selection Board Rules, 1998

(6)In making regularisation of a teacher in the Lecturer grade or Trained Graduate grade, under Section 33-C, reservation to candidate belonging to Scheduled Castes, Scheduled Tribes arid other categories shall be made in accordance with the Uttar Pradesh Act enacted thereof.