Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 77 in The Companies (Second Amendment) Act, 2002 77. Amendment of sections 473 to 477.- In sections 473 to 477 of the principal Act, for the word" Court", wherever it occurs, the word" Tribunal" shall be substituted.
