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[Cites 0, Cited by 21] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1) in The Benami Transactions (Prohibition) Act, 1988

(1)The following shall be the authorities for the purposes of this Act, namely:-
(a)the Initiating Officer;
(b)the Approving Authority;
(c)the Administrator; and
(d)the Adjudicating Authority.