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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of West Bengal - Subsection

Section 33(2) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(2)A teacher of the University, other than a teacher in the rank of Professor or of Reader, shall be appointed by the Executive Council on the recommendation of a Selection Committee consisting of -
(i)the Vice-Chancellor as Chairman;
(ii)the Dean of the Faculty concerned;
(iii)three persons, not holding any office of profit under the University and having special knowledge of the subject which the teacher will teach, of whom one shall be a nominee of the Chancellor and two shall be the nominees of the Executive Council.