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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(k) in The Gujarat Professional Medical Educational Colleges or Institutions (Regulation of Admission and Fixation of Fees) Act, 2007

(k)"Professional courses" means the courses conducted in any of the following discipline, namely:-
(i)Medicine, Dentistry, Ayurveda, Homeopathy, Physiotherapy and Nursing, and
(ii)such other courses as the State Government may, by notification in the Official Gazette, declare;