Section 13(5)(c) in The Orissa Bhoodan and Gramdan Rules, 1972

[Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(5)(c) in The Orissa Bhoodan and Gramdan Rules, 1972

(c)fails in the case of grant of waste lands within a period of three years from the date of the grant to bring at least half of such land under cultivation without any reasonable cause,

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State of Odisha - Subsection

Section 13(5)(c) in The Orissa Bhoodan and Gramdan Rules, 1972