Raosaheb Dhareppa Avajakanavar vs The State Of Karnataka on 10 February, 2011

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Karnataka High Court

Raosaheb Dhareppa Avajakanavar vs The State Of Karnataka on 10 February, 2011

Bench: K.Sreedhar Rao, C.R.Kumaraswamy

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rjw S@€Z.34 cf EPC and A3 is sentenced is Lmde;~~:r'_gG
imgrisgnnaent far iéfe fer the offence L;/8.302 {P3 He is

furéfaer serziénces ta gaffer REE': fer seven years f*r3'r~._{hVe*t 
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Si. fog' we year fer the affemzze under §EC'€¥{'3§"'& 5£3§*EP.C;,;»."%':@ "--=T *
shaii further unéerga imprisanment fm iife ?a_r..._t§3'e3. 50-ffezfme  
under Sectian 3(2) {V} @f the SC/ST (P...A:}..§iu:§,.' :9 8f97I,ar:§ 3,1 
is sentenced ta amﬁerge S3,, for tmeei» yeaArS'j,a":1;d "tAsV.§;a3;~..fm'§_ '
{sf R5,2,§G$/'---- arm in defauéi: is my figie ":13? "'§'L:rt'§*:e'r .;.z;'z'<:i :<2f's,;1.::iV_:
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231 E"/W Sectian 34 EM; ali ses':é;s23V:é':.g3s %m~;1Qsed'3ga._§'s:v$i..i\.:
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defauii to $8'; a fine'    9

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Empréaonment far ﬁfe for the offence LE/§.3§2 EPC. He is

further gentenceﬁ to suffer 91?, for sever': years f::_:7 _;i %e::§

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5.2. fm Qne yea: fsr thug affemé zxnéer Sectiorg..§{}u§f.E§'§':}:, .hs:% "
shaii furiiieir amﬁerga émprisanment {gr iifé?Tﬁ4i? iE§;§A§"-:C§'¥"5EE.§f%t«§. '

under Secticm 3(2) {xx} of me 3c,z:*+;»":i'1_gp.gé;;:a$%A:;:R. ::<,':3<»:,j§.ifa:n§g  V

35 sentenced 'CG Lmdefga S3,; fer  'g;_¢ar:s7';»=2zf;V'§;i*V':i0 .';é:?ayVVféne
sf R5«2,QGQ;'~ and in defa:.;f§ _ti "€:0 %§'Vs';%~;g .i't_%i<::.,f:&srtﬁéé Esmyergg
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aw sake irzas Zwa daa,:gE':i:era: and me sen, :5:§Z%G{i'§ tvsr:§§zé;'¢«§:s'*,%'4
back, his §r5%:hes'<:z}~Eav~2 Gajaﬁam? Kambaie déeﬁ' 

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in her garents muse am iwég $§Si€E" :;?;'a3:1.;*3L4rk§%"2<;_V"a.§; ;e?f;§'%%.e"7 

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feeder ar2é '::%%é.'_has {<2 the hwse am {hey age

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 *~-.__§§5a>éV_g:*:i -A S. fégeé, caémsr: {any age: 33 xggam it is am: aiaieé

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mm and énquéreé abgui his eiéer sésier Sheeia 
staied that on 28,G5.2§Cé§ Sheeia Ba': Weﬁi ':;<;:.~VE:;*»s'..§_j:':s:'e:M§VV§é:€Cia;g_ '  

after semetime he aésa wegxé: ta §§'i:'s?'§g ;%:§1gfiv%éTeé%e'r*.--. "v*s:%;5%_sev:":,.'

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the fiaia am Saw ?;aGs;r;*.;..%;>f_"f §a:ijVé;3§§2Aa" ~.A~;VV:a}«3§<kanéAv$§ maﬁa

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ééscisge thfs  WEEE kiii her, The accused

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 33% am 4E~;<;€'é:.si§§§ has kéiéeé keg" Evy gtnsﬁmg the gawe %:':ic.: her

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Offence :3? rape arm murder. Gm the bagés 3%' {ins mmgiairzi:

Atharzi Rjiice regigtereﬁ a {aw ii'? Came M9118/35 ,€.;<3 ar._ t'¥i:_e

esffenées gurzigbabie under Sectsang 3%, 332, 
we: ané 3; 1 {gm of SQSE" Prexzeﬁtéon of 3"-:v'£";':*:f4°%.:€.§'.::"rf.i'i:€':S§:: r;c':,, '  

may The date 3? incédgnt is an 2855,2.§§:v5'%g:'::2-éée';s {:?m 5

Learned Magﬁiyata ﬁgs §€C&iV$€i'ii?fI;_;@   éi
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9?' Aihmé Psééce Statimx'   ?a§,V§§;, vdé$<:Fsse
that Cnrrée Na. 110/§2j_O§5  ﬁ.:»~Ravasab
Sareppa é,*»;aJZa$<§<z;5":*é§'§;é§}*'V, _P;3:%;es?E;.:1' ént _" ,:«*%{§'"":-V.E'\ia%"-;5'agae:1. Ga the
Cemgiaiai af ;< g;r%b€é Dy,S.E3., <Ch&§<§<§dé
Paige  .agV2:H§'n5?: A: ané A2 fer the

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Sféreeghaéi Tukaram saw them aw Ewe askeci the &CCi.3'$€ij is

éeave her. F9: that {he accuseﬁ mid him thai is §a$e.._ %~";..,e
came ferward he wéié E~<iE§ him and he aése a%3use§_.?§§.é'§:'2"»~VV%:§:;:_g<;:2.___ .
out 3% the viiiage. Eﬁeeéa 85% beégnggta sazt/~:ez,:va,%'ej;.e<~:'<;ia:::e,,   'V

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her seek aad cammitzted murdar'VL "'a'§ her  3&3 A2
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s::Gm§§a§nt,. than ?0i§<:e seazcheé for her" He came :3 Emaw

{hat we Srishaééa Kambie wag aim mégging if'? the 
That on 14~«@6~2GQ5, we Comgﬂaémamt me: Sr§s¥1a§§_al'_:é€";§;fV%%§;§_V?s:-.:.._ _
Bus Siam am he €':§F7Q{§§E'€d with  
frégéaien mead Sréshaéia mm that iheiﬁe 

and he mm {hat an 28-'o3m2a'r;2%5%%.§f:e§4'A.sm=gsaJ%;'5;'VAA:wsffgzlk::5

bring fame: Ewe aisas wait ta  héég heazé
sauna from the land 0;'  arﬁ Hifﬁéﬂ Em
went and Saw mat the E3C.§i.L£.E§:é.3§§.  \;?.\%'i2;*:.§ :<aiérfVs'-:'*§i2*z*:it:t§rig rape
an $h§E3Eib&§  Neg is Seaxze
Sheeiabaé, for V:'*:iire z§;%:ér:eﬁ Fsémi Tézarz the
sésier sf  the a<:::a;$eé am? ghe

aim tam tiréezt shé -2;$gE§~E'j_j %.:%fc:§f:i%2.4ﬁrms maﬁa: ta iﬁer broiher,

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as a:--._V€:%:;2%%t  ?:%."':§ accaged ma'; Qua cécvéa; ma;

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suggagtim mat there was éiéicii s"éE'a--%%Q:3nshé_.§'2 T'é:i'§:tw3e:§L"-V

Shrighaiéaﬁ He furiher ﬁemes the $ug§'es%§ Qi*§T %:i*z::a?':.VA+At§--"uf3u.§§;.: '§:é "

came ta knew izhai ms sister a:r4zya"§..::$%¢;sfis%1Aéi§.a' 'wgs§fs._1: 't:~--:.V§:gI"fe':§ijer;
he ieﬁged a mésgéng {agmgéaifﬁt  5:"E"':-ézfﬁ :é:éy'v§1.e..a;ame ta
kmw that his 333:3? am f:ge't.V§@s;nﬁ in the
'éiféagé, it is Su§g&:s€:_ed  jawar ané
znmeai are g:ea§'§~¢;,:?._Q';..£:.§;*;Vi§:' ':5:;;_g5§v<=3 §i;~.:":§§%V"%§§§gaer: éemed,

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wéizness t9 theVV"%L::§: %d,@:"2 t.' Eéé  éamaaeé that 9:": Z8~8§-23%
§.t..:Q~3§3»'§:a:.n§.;' he §a§f'*:'--Vi§3__§_é?.?@u3e amj ascuseé {$9.3 aigg warm:

%§:".§hs{ 5&§2VGf .,;aii\._ab:§%:sf;__ §§;~§§ am! He was gﬁérzg an the Cgsie,

 "H23 §'€§:"s.;g.;s;1e§V'E'=£::;;.3; 'T:;§,é;as gséng zswarzig Sugarcane crap. Hie
giaggaﬁ €§é::§e, went am' 55222: ma: S§a€e:»Ea§a% wag
-..:;::§:<§;é2.%t§"::a;.§--.._.h*;! §?;a':Er*:§ iéaai ma wiif fE§;%"€°§§E {ha iféiiﬁﬁﬁi %0 we

V.._Vz::%--r:§Tészré' §%:§ £559 wéﬁé 5%? 'azrsiézerg, "Fm 3{";£§iE:T€ﬁ 52:3,: sagas:

 ?:";22;s§é§ faﬁaééie saxaai §?'§?I€?€:GLE?S€ wéiéé her' '§"?*:§:.-:2 ha zszzmé

2'«



"<':<

ii

am: asked aamzsad Mail :3 Eeaase "hen. at that time 'she

§CCLiS€d M9,: threatened him tmt in cage :13 ﬁé:;,r:§o3es;"E§'f:e

Saéé fact ta any may be wéié km mm. Then he 

am he did net hear me wands Gr: the game day  '

At%':a;"e% $0 his fat£"*serw%n~§av«;'s hcsuga. £3-a'"':'4{»€}§i':2§_Gi§;5'f_éaén 

at Aihani 8:13 Siam: he mg? the :sm;2!é'§.§}é--:§§. an§ '§é"$a3@%é»:é'$.:v"

he gaw him he starigeﬁ weeping  iésﬁ. 3*:§:2fj"_§%{é%V"E'hé:re
wag ihreaé Ea Ezimg. :%1er ef*r: r& %:<3"';f§';:§E:i~~._f:3{ :*:'a2"r3'ée the
incident. Then, the ca:¥:p%i$'§é;§¢3'n%"%.g.:§§§'eégsﬁfégceg than he
raid is hém that li:§f3{:e'.._acg:{s§Véé_:::E\£§V;i "_:.?:V;;@'fércibie gexuaﬁ
Eaterimzzse vafthi. ":;_t §*';::%'_:'::<;:,?._§.,;%Va;:§:% her; Then {he

gﬁaiice §s're5*?:ed_érhé':s;::.4:_u'seé'k4,%V.""agaﬁ baﬁy was bgsrieﬁ in "icéias
Eamj 9? Eggs '§§T.%'E:E'§&' "s.?1i§1'a%1 ,.§§'1"~3 :%éaﬁ 'way was: exéwumed Ewe
wag t?*:e:e;'am;§f $3:-*;:3%'%:ja:"1{i£%s..;s:%:&d §?~.§~"§. §3><1aS"?'§§E"'§§5EE<3§'T5 There

é;EV2éa_;y& $§2§Vf§L*e<;§   mﬁy is mmai grsasné,

'~j%_:?:lé :r@ss~a:<a::*;%;"'2ai:%@r'2 he has éegageé

'1:--EE*é§i'_", $133352"  aaigééi: 5:': a Qzaié, iheye were mi 73% §€§"S§FE§

 :§'é:i?é'%;f;§u iéém Véﬁgé 3% 23:5 gergeng ware frem Nazéﬁa am:

 *.__if§%§;':s~{;§'= ﬁﬁééarz he went €235? S:,2g&§<:ar:§ ifiéfii he ééﬁ as: iakg

§'/
V4



12

the \iE§%&§ers §§<mg with hém. He further éepeseé m___§*;%s

crcasmexaménaiisn that after the mcidant he went..~%~$:"'««tféa{

muse anié kept the Cycée am went 1:6 Atharzé 

not narrate the izéaédeni is ar:y§$d';:_._§f§e E';-37$"":3.§i$%::vi.i%£:wj"'.:G= _ 

state 'sefare the ?9§%Ce that he kept Vi:-$729  '%i,V.?jé¥:;;:§§f3?.T_A

am want is ms fai%2er~ir§~iaw's §*:'50;:3--sV:e at";>€:%:V?2ané.* §¥é~:::_=;§_,%§ :%ei:A

taephagze to the muse of {he s%s_*;§3":*-..:a r;:j: ::aE'ra.f_é;Ld égéicééent,
He met téze cgmpéaénant 3§'»:§t'n_a;r'§_% Esj_;;::;x"S~':i;~rA1:'£:§%..»»Ei: wag a?%3%...iE":é
we a: Mr} pm.  

9 PW.3'~..V§*§§~. She ;1> a's:'°: «:;'§7L.'«--ere.§_§%V;'1e§:§$ fm' s@éz:,,;:*e ef %i?°'§€

aggareés Ci?E?'1€f;'§VéLé';'%:?Vaf;§Vé:Ti,"..:ﬁ?L§*'?..§$«WEUEESS has Earned hesiéie
its the giﬁe {>5;:;1raVsee::;;:'~t§I_;§>§:§J;"«~..§':;x::2: sg aim Qanch wiiﬁeﬁa far
§x.?,4i, :;e_%_2aré ";:f'ap;:;«a%é:_%»s"~~--ef;f the deaeageié am? ha aisits
?;.%.--:E*jzf§eé §f:§.;:3;%:§v§_é ﬁg iE%7e"-vs§;§_§_;§f pregeczsiéesn cage, Wgﬁjgﬁ ég me
:§le3.{:c:f2'argEL'{::gV $:i:é.5  %f§'§V%*:as éemaeé that he §<.r:aw3 aasaggeﬁ mag:
am'-._£€é>__T.%£§vz:é§:"»--sfg§:'{%9éV:%2V§i;7eﬁ is the Paiéce $':a%.:%£s:": tit: saﬁﬁuciz

 "L.._p§:*:c%2§:"'2é':':é&=' s5%ja:fc.Lé$er;% Eiéaég E¥y,§,?,, arzé twig paﬁsééaa vaiersi

'77_§séga §§é;:g""::§.'€%ian{jagaGn ifiiggs. ﬁfier 3 gag fmtm

 "§*=;§A;=':{"{:.;§j§AAa;;_3.:;;"m Viﬁiﬁégge éﬁera wag a zmicj mag. "'§"§":§ 3::a'::.,,:§e§

K; /-

My



14
13., ?'v"J.8 is the man "fahaséééar of Atﬁani' He hag

depsged tééaﬁ an 1§mO6--2GG5 he was erztrassied the wa;jk~---..fGr

exhuming the Cieaé may of Sézeeiaéaéa E><.?&§ is 

written ta him by the ﬁssistaai Cen"::'r":is§E0:":e?§ -'1'" E:ereé§f:''é%: "

himseéf aiarzg with gaizchas; exm:m§:'::f""%he 

Sékeeéabai ané 'en thig regard inquest pé:':cé*:,a%xa 933$' iT§.?3«W'¥E:.E3-.$»VV"

per E:-<ePE% am {ha Evieciiéai  V€€::i?§::':'v;<:E§V?e.':?*.:é""'"'¥3§j§'~*E.
€)<E3FT§EE'§&t§{;3?'% on the ﬁead b:};:iy.  .§~'%'€-..ﬁ'3§: '-$_€a%:8§'"E'§'7:5§fEv §G¥'1 the
b§sEs 0%' $33: of ﬁyxﬁkﬁg, €§e14'Cég2f's«::[{:€_v.:f~;V§j€'ﬁ ':f5%éf%§§2.:3E€a beéong to

S€ caste and accufseé' E'§'§'{}£E.:"'V$?}:E<%.;::>§'{}:'§:.:}£€':§$:'E%.',$'a%V;'} écﬁmmunétyt The

accuges E\£<évV.'2%"'ibeJ£;:§i:f:gsgﬁﬁgé' %'%'};:.:j'Ta1i:a : §§'z*:'§:€:;métyﬁ Ex.?.:§ ES we

cagie cer:§f§"<:.aie._, '

12. §u%%:2_g .%'é%3- csi§S'3.r-~5e><am§na€:§an ﬁe $335 degeseé

§:.Es~a«_t he_~§é:.{3s:__%'e;é%2;e?:j"é.e::er gem by ﬁggsgéané: CQ£Té§'°§'¥%SS§Qf'!&?

aé--,§s::i E><,§?"--,§'~%§';«§:é':.;:gE'*s 30% 930:': {)5 his §<e_§t E><,§¢§ as': we

 éaﬁie ':':A;~g~..;;'§»§3?§§%"'2:§Vi??§'= isviwen ha weyzi is; me géaae ;s'«;%':e§'€ me

ciajaﬁ mﬁzgf ""b:,:r'%ed, éf: wag §~8§ s.m., amj gancéwas ézgésye

v.§;*E}j::.{gx%:i*-._f:":3V%'§"e iaiiiaﬁé. '§"h%§ '2fsfE§%%§ES céaarégz aﬁméta tbsst

  §"::-;é.}'§;§%,? wag :26: §%'a3er:: 3% $329 3&9';



:5
:3, ?\ixi,9 is the HR Carrier. PVXLEG is the AS'5§S€8F'¥€

Exeétutive Eszgmear, Wm impacted éhé mat as shown-___hy

P.CJ'\%0.i84? §§"?{Z§ zirezra 5%<;etd': cf meme 3? Gfferzce,

:4, Pwm i5 the meﬁiaat Qfficez", whs 

accuses Na}, hag G§3§E":EC§ that he was..:§§a:'Et§E'é" "§§--%f'» §:VE::§i'_2::jz§'-._V

sexuaf E§'E§€F°€2OLi¥'$E5

15. ?\!'a!.§2 is the Bec':@,;~:£;~»..V_%wﬁo " .__C{:r1 ﬂa;;<:ii"aév1é""WPLM.

examinaticm of {fig Seed bcsiéﬁg 0f1.S~%--:é§é;'§a'§*~a'§ on "§;S~,-C%€>.;LE2K§§S at

the spat. He has <§e;3$:~;¥e;:i'   hwy was

ﬁecamgegeég "€}:*:x jzi5"f;ééa:r'1§"i:.:§§'c§y i:i?f':'é'%é was rage zzséeur Saree
arzé raw :::é'i~:mr. E3E2:.>a,:s'z:%;f~._;§'%*2é'»<:'E§;:t%*:s were biaeé stained and

the age $3:{Chg"€.g'3:e:§5,$.€Q"-rjVé§§' 32 y€3:":s, There was éégaiure

:.'}r*éf3*':.k :3-%2 °'t%'?;eA n§:i< $§:'¢:'3 "" if wag dark. "'E"%2e:*e were gcraéaéz

énj'";s;é::v.§T_*:::::'%'?3é €%  ﬁe maid mat giars Em éefimia eginéan

--  "*-«£3 ia"3'E'{if_f:'5:a%  té:i:*;é é§::" :d@ai%§ 9? ztﬁeceageé, ﬁe iggzzeé E><,?€:4 ~»~

..  e><as§§~%§'1ai:iisr2 raaart.

 v§:_'.%:.,éé€3r:§ %:%":§ £E°§SS~'Ef><§§§"E§E*':a';EQ§"'2 he hag iSE§E§§ that ism

vséésre ﬁg ::cm;§:,:e::*ae§ $5???) examfmaiém ms 32% éaaé

.i<~*-
*\ Rf?



E6

boéy £3 at 3 déstazme sf abiméi 12 kmg fmm %<e§<.atar2@my Er:

Kskatarmer be wag <:w:£y we 6'? the medmai Gfféter ,a._§§d 'i:_e

went for csnduating ?.§'v§g exammaizéen at i:-GG 

reaeégt of teleghone cafi he went ts the 3501:, _im%:.. :?"'z'é:S<--E'A"%«:.:iZ'_ 4  

meniiened amasi; me teéegheng zaéz re:<;fr%>;%f£é{§T»Er:"--h§s~~":§_§;;§§{f

bﬁék. 2% per tha gay 0? ?@Eéce2:? ﬁe ha"::_ﬁﬁ;ri%éEejV:z"V'%'?;VV§*é.%'§. 
wag mse caéeur same am b%m.rsé7"a_%'1' we iéeaééaétggg $2' the
deaeased,

16. W13 :3 the i$,:,a:T*:§vz:;;n '_'H§uée "::%._§§'.;':er G1' Atham

%%é:e Stations  ;§g:._¢h;§r'§éV€":3f %;:§9%'e-§§§;A§§<:e% Smtéaém He

ma Swim .Vt'h'3':..;§;:ﬁ%;V  atV4+~€';'{} 9:3,. ihe mmpéaénasét

§2an2a§<r£s%::§"a  and gava aomgﬁiaészi 3:15

0:': me basaég iG"?7_ E"L'=?. he %°';%§g'i's.?27es*e::i 3 crE§§:ma§ cage Ea Crime

_.§a£»:'2'_,§3ﬁ_,s'2f'.f§@:E§}  33$ $€'a"7E7§"..___E§§; &$ §@% Exgﬁgii £10 {E22 E@a:*r;@§

§'v§.3A§ééti'r*;.%.ta;._E3§<Efér___a méasérsg mmgﬁéamt awe Eaégeﬁ with

 V§aga:*ﬁ«.i'c;  her aide: gésier 33 Ear Exﬁzy $2 we

 éagég 3? g§°:.;% :;a%s§§ng camgéaérii, Crime f"é::-.z:@};j2§§§ was

-- s"é'§*i.@€e7r:s_.§. "'Fur%:E:e:" émragiégaiéan $5 ﬂmrrze §%§@d§§i_;2§S§ was

 5-:;.'%€*2é::§§%§é§ by £%*~;.S;?. £5 33? the ﬂwecéém £2? §*e;.SK?., era

,§J,/



E7'

f:§~G6--28Q5 azzczzxzeﬁ M3: was arregteé am was woduceé

Esefcra Dy,S.§. Gr: 1§«~@5~.2§QE §s per tide C§§§"§C'§Zv'§V.(3§"$7}_':. 'f?f§:

DynS,?,, accmseé §\§<}.Z was arregted and was_;"I§'ra'§§~:s._{:é:§. 

ﬁefme the S\,:uS&P.

1?, Px/M4 £5 me ﬁyagﬁf [fie %'s?e%¢Qgeia%%%m;{3

Aiham Peiéce Siatim cames ;;r=;.§e:' %€'é.§"jur%sr§§'{ii;i.sf3:n; :';Hie*

received FER an }4~G6-2685 3m§5V.:{§s%:erj ';%-%i?}"a{§é. kiccusecf
N033': wag predated §efer'<§¥.: 'E*~:_§:'z':ién:<§ "Eé.gfcs:-:iQrﬁed'A'Qétuntary
staiéerzzgntf {hen he secureg '7¥:%:;:,1 _$2§m{:'§'2é$-- I'_a{iii aiorzg 'srXiEE'.§"%

parzchas, éxé v::ent;"ti§"«T;!${}i*:mé2_ga:G:=:7\!E'§~§§g'--é*,..a_:i§.lﬁ he gajzinteﬁ mg:

{E38 §§aCe":v'VV"£2§Hi*é'e:;é5i»_V  £'~ia:, iW %1aG* fsr'<:Eb%e se><:.:aE
§nie§<:@a;r$e ;mrEth  irzsgecied 35% $90'?! dress:

;aan:§1a:'&3:'§'%_V& a$'"~::¥é:'..E.?<:?;_?V.["° The Eané wag af Rajatgeuéa

;_E?i§1':'EV%_A,  3-:::<:::-gag §é':é""ab9s..;E we fariang Nanﬁagaen ané

§%i€eA5j'_a.:":*:§%;'_§T.:§*;'%.::$§4éi'§i'::.%<axe aw §'«E,$.?~S§ade. Then éze

'  '*...x.E"€Q£.i8;$'§§5 *:he ;i%$_sA§s§ar:% Camm§§$§er'2er ta exhzgme dead may

. _f'--«,a:2§§_aE5e <:~r:;?é§éascteé images? garzcéwamaia. Thﬁ Ta§"s&$%%:ia§~

'._'_"'<:f;:2:":«f«:s'*:3.;:i:é':§. égzquegt §an:?:ar:am§ 351% be rewréesi fzmcher

' Séiééeéééaﬁi Q? the £GE'3'E§I3§§é:"':£%§"E'?,, He reattméeé ﬁha §{5?€§°"F§€?"%?;

.- x e '
"~ «J!



18

0? CW,7, C'¢\!.1S, CVJR31, {Z\f\/3.2, anti CW.i3, The apgarem

9? we Séceaseé were seizezj. CW12 and CW2: exariééncaé

the acwgeﬁ anai §S§LE8§ Ex.P,:3~Cemf&caie of 

accused wag szmjecied to judécéaé custady, secLgfeﬁ---..th'éA_T.'€§sié'- 

certiféaate an :6»C¥6-2{'§SS ha recsrgfég ':%":sgVgg;f:a¥:~e:§ﬁ&§'1f§" §_f_

Shasmxaéa S%"%%§'%§!§$ﬁ& §Q;;xu, :v~%aT,reQ:,s$';3_té'::%,_ W\i§ .';::f§*'§v::'~a§g: *:s 'V

gregare sketch 3? saeme cf offef:"c::§;'*%. E-ﬁe a§rVfe':af'é3éé ar§V:é,:sed
N62 and recerdeci mg vaéL2~r:}?:a:*y'AV'S":aﬁ.é4n€Vé§1.§:i ﬁ§<:V:i';3s'f'é5 %\£c§.2
F936 is tha mace wémre i%wéVdéaii'§§dg,<:_1v»',§V:: nguréeé anﬁ he

gregared 3 pas3£%7§..€:«;%§a'a. islitéa§§:.:§=§&ff»:«2s?,fi: §~:::VV :Ex.P.8{

D:,:;'§r°;§"E1';:; ;§r§§Eif?::~e37><3'mirzatéé§:*2""*§'{%3 states ihat £39 has
reaeiveai aéﬁﬁger. '§:;'.=.;Lé"é,--::":f"-..'::£yf:F+2.§"*E7a'hé$Eé§ar. in the paste ma
3?'§§€§€S weré V€::§ur2d'J--  %.{3'~$,LV"§s%'§3teﬁ thai he Ema; me degd
mdiy a:"2dVf€;>:.sr'g§"":§":§*£;~::s%'i-e AE':_a%%":§ $5 the iéeceageﬂ wag severeﬁy

._$s%S§f§{f.§.  §§aa:é"i!a;v%3_e.r:3 the Qffenae was c§§m":"2i%:ted' He

45

figs .=:§%'a..x5;r: _{;£*'§%y.4 §:2a gaﬁaﬁaﬁama 156%??? régaré is aeézure £3:

?§§i:a;<e-T'__a:*2§'. éée ﬁrew 335;? ganshanama éewxeen

 33% a.::"é";«., %:*;.__"'ai?;§é«f"1::3;@r:*:%:*sgx



1?

:8. Smtemeni G? accugeé 5%.} ;-was recaréed améer

Sectiem 313 9.? (jade G? Criménai Pmaedurek A{cuS€V§i7 §5{a.$

ﬁemeﬁ ma circamgiaaces apgearérzg in the emdersc;é"a§';Va--%_§é§::;_.é'-

him. He aésc answer is quesziarz N<::.21; 

=»

wits are iniméaai is him have ém§§i«::;2§ee:§...E:zjj:':'é'._%z% i§*2§§;-..:=a_Eéa_Tf

gage:

:9, The Sam": am 5z;@$taré'C«:3;:°@f the?'.f§'§'1d.§-3n§'7;4<:§Hthe

Tréai Cguri ES as under :--

9w.2»-gmséxaz;a:';::.am:s_':'é;""é§m;2*~«.§§-aV_s $g;:=;.%f§--;s3 that an

28»@$u200_5_.   §éft"':?z:s smgse in

""§"f§e "ma; Cam": mainiy §*:€i§§§;'?°ﬁ.Vii§ 1€f3bV£'E_.§§V€vAA.'§i%E'C§€ﬁC§ 0'?

c>rd@:*i_:i:0 _E§_A:4A§An;::_-VV§_<.3;§§::i'er*.;}:::: v_§*sis _--<*;a%:%:§eh He was gamg

er: b%c §«--{§é«.ahéf:§s5§':_L'tfé'e«.._§'u;j¢::«rcawe fieéd sf AL $13
ﬁegré :':<§7:::;_e_ A:«f :é:._§iaA::'%y' ,3}+;'§ saw 313% aaiauseﬁ §\%@.1T

V wag'%:<";r;zr:2§::€'i::._§VVf@r§;E§§e sexuaé éntercaurse am
 ;Sj§9i'e:té%Eé'A§§'A23%;'A'A.&§_§% girﬁééef 32$? yegégtanaef 5:<:;.:$&c:§
 :'§*:.a}'{E:.4";"'g:3}V:'a:*..§b§:.«:' aexuai éntercczurse, Even he
'::'%$E:--%3'ﬁ %:"é":';f:. f§é:§e::s3a<;§ ?a£e.: :20': is have aemai
§§?'i{:.E§'C{?2 €..,%.§"f§v'E: fa: 333$: ECSEESQS $35.3 ighzeazaazeé éiim
fa:  away wétfé hm iéfe, 33 $59 acsmad
 %:V?é':9é«a:&ne:j mg Eéfe, €29 éﬁéayzir; :3 ;5;§§":&§"%L Gr:
 f:%,§5,2${%§ aéi gbﬁagt 9% $32, zhshéia $35 was at

 ' ~;%%§":an% 8:33 gzgmf ma:  him t%':e:*§ gag E28

M,



26

macée encméry and he disciaseé absut the §aC{$ .
befsre PWL1." " "

29, The ma; Cam am meg {man we 

?W.14«~8a5ang<;>uda ﬂéregoudar,   

has depcsed that he arregteé the a€c:jsed:'_'_I\3u5V,filargci ..$::§:{;j'egg?Ai1v?.:

M0,: gave his valuniwy 5t&te':ﬁ é":t.:V as '~g:>;;-:=:'.
Ehereafte: Eed him am _:he pa.r.f:§V::§;a_s"w.._.i0 't§'7~:3.._AApV§.3§ce sf
acmrrerzce as weii as to thé"--{:§'iar:e.L§*v~;§é§3%4é'--Véi'f*:§"zjead bath; was

miféﬁéf aid the dead ijgéy vxg-a'S"sa§é'i:z_§m.e?€§'.' 

2§.. "'E"he 1:.f¥"r§j§i;. Viézzrg-f5.'i§;.:;;;s"~~'a§::}':§é%\;ed that as; gar

Ex,P.1$§«?.M_;     kg waged as a resué': <3?

stra:"xguEai:é§:"2;  The '";'T".Vsf%';:g..§'+f'T:33":s._f?:"'3'£Sa ebsermd {hat there $3
ampée S§..3EIf}E",3I3E':i§a4§.V evidéngé a+{;r":s:§ maajicai ezzéaience ﬁg simsw
ti-E5éa.:"'::h'e:*e2 §'~;£:%':'»<§ '§':20;':::*%es§é*§ {ha meat Sf 32% deceaseé a3 gar

E><..Pﬂ.i§__T.'V§s'2'x?';;TE_q:.:i:ary S§§E€5";€'%8ﬁ?I accugeé MEX désaiaseé

 i'§§?§'§€§ sf,-;as:?;:';:.;éeé §éo.2 ans @323": G?' then": aarréad ihé

_._f'.j;;V%»-;:"fv'is;_?:i-».?b0ﬁy E;ai:: _ *:%2e weary; Sam 351$ SE~§§Ct€E5 52%': said wage

4' ' §fA9:.*  

._~$



21

22, The 'mai an pewgai 9? the entim mat and

éaaumemary avédence E3 62' the céssar s:'.§§}EE'"E§{}¥'I thaé: t%1e;jé._§*r;eg

ma gush vayiaiisns er exaggeratiens is {£33 e\,zi6ez3_a;::"é"4E--;a%';;%...:b{:3..v 

{ﬁe prasewiicrz am even if tmre are such va.;r§.at_§b.§:S;.:::%:%zey

are miner in nature am the same zzalfs ha.§$zé';<[§Q§izk5a.d;*..'~TfEf§9§eI_Tf

medics? evidence is cougéad wé':,?>:__%§1e ssigﬁest {;3%:j:i%§a%r3aE;:1é"

S§'E§WS3 that decea2e§~«S?1ee£abai $uu§'f£:;;E*ed_ a V.!:2.:3..Lr'§f_{é::'§V'%::?afiéaath,

The evidence at' sv§tr:esse:~§i"'CEea_%£yV_:d"i:%;%.§'s-as 813% Véacuseé
{$9.1 ragssé am; muyderedH_:_?%'e._£i.é'te§ased?Sf'§e'§:%abaia The
evidgnce 0? PW; :3'?g':i;~?.§§$e§;1i:é'2;:t'~%v%é'@ré'%{e.re.§%$%ed the act 3?

the gccugeé E'€@i1, _:-§*.%°*:_saV.V3'::c:,;§éé'j;;§. ":;hf:*eatene& him is $9

away with 'ﬁfe:  "T5§*i"<::§§:g§:':*:.g '«:>;V%i"-.,$;'Ew%.s.' evidame anej aka after

§i$CL£SSEr§g t%":'e.,_éuViéé:*s_Cé= g;Eak:-3%é'"or: reczsrﬁ, ihe Twat Cmsr':

csma is  _c@:'z€%:;:»sjé{:;ﬁ ichsé: the aaauseé ?'§OS.1 is gaziéiy 5;?

t:j'§§§'%':éﬁéSE""'§;}Ler§%A:~;'_§'zab%aV"':;E'°:éer gamma 3% 3% 3&2 sf E?€

a;"2d1;'-;§1$:;%-§'§;.,E§3--§"s:,¥ffT§.%:ces §:Js":§3§":ab§e L§§"'|§€§E" gegtésrza 3{2} {ax}

 SCXSAT-..__{?.g~"s','}_§--{Ai,, 1%? am aim Eiie acmgeé §'~£@$:E_ am 2

" Vggggitgz 5§'§'._.fh§ Qffamce §:.:r:ég§'°:ab%e zgnéer gectéazi 2%: :*;w



22

23, Feaéing aggrievw Sy the game, the accuged

§\£e,1/appeEEa:2t §3i"§f€!"§'€§ thig agpeai.

24. 'We §"E€;'a€"C§ the' ceamsei for the aweE§a_r%§ a'§V'_'Vfséééé--.____"'_

35 §ear:"ze:j Aﬂdé. Szgte Pubiéz ?rosecL:{g;j far me"v:é:a':..§.}é':§£d<&A;1%t.L:*4 

arm geragseé Em raisrdsi

253 The iegmed aourzsei :%'§:;r-..§:he 'a';:*.§V'e:EéVa:":[%V é::3jE:V:*i§§:s_.3as

L£§'?§8f':~=

"Thare é§ E:*2::;r§%;2aV%:<5:C' §bjj'v.+'§"<M§h»ging the
mmgéaént. ""§"hVe cQn*:VgHE a'T'%;r3E Ezféraia E"aa<i g¥i%_'§"i__'.af¥:er 2?

days Wm i§'E.€ §a_~f:e Q? é;'%éé.:§e.g;%;~I"_jV:%~:'e"§e§;&5er:c;e sf

PWEE.é::;"':;;:1§§;::f{':;.::'é§§;,V~--eésén-.{%§d:;'gwh'§'7e came :5 é<:r:Gw
a§@as§i1.._'the'-'Keg: quiet §'§§aE'§';f :7'
says, %ie.__S §{§ ré::ﬁ; r:jéf':'%':3'i:«:E:;: i:2§e incidant either ta ms,
famééy mLémVjber§;- 6%': Eﬁiséfere we Paiéaé. Thég
€r_<.:i€;;:g$  ax §§':':*bi.......a:=:$ hia evéééeréce aagzrset be
'  'é:.e%2i:::vVé;%.. , "?._%:e evidence sf PWQE with mgaraf is
  péatie after we émcéﬁeni E5 very
é:ri;_%éem;~.a§£}7i.f_ fééae ma: Saar: maéniy reizgmg an we
a2;i4§<§ri;:§  $'s;'%;',2 ané mgmg the csmxiciéea £3 mt
 n;7:.:<{3geé*';  E2": 'aha evédgnag iha camgiaénamt juat
  m§;%;--':::e;~geg ism am gs;-mg-2:::a5 he met 92225;: at g-

333 am, wheyegs téwg eazéﬁerécm <3?' §'s§'a;"12 he met me

V9».-
- ,~



23

C{}¥?§§3§ﬁ§E"':§E'E'{ at 3&0 gm, There is varéatéen with 

ragaré to meeiirzg G? theae we gsersens in z"esge;i:7.. 

cf zémings. Ever: the awegi M aacuseﬂ ?=é@_..:._'£§ U: '~

urmatusai am he E2 mi 'c'2!"§"€Si€§ gs narra%;§?<';i 

the gragecuiiem. W3 pregeréce a;;5,D;y5$,r3';;"'az:T;:r~{é- '

giace, where the deaé ifaedy vsgas  E}4§iE',§e «:i» *%s '

farthcoming in the evédence  :::>_§' :;;resé:_;;t'f:m:,
'mere E3 aiear aémégsiom V:;y_V""§?VW'8."t%1_ai_VVD;x:,S';.;?".";'~' 

wag moi prasem at the spot."_ "-..v_ --

26' "me Eeamed  Wasecutas"
ﬁubmits that the     The evééeace
as? WVZE ta  having fercéhie
Sﬁxaai %r:E§3'Vré5Q7u'r'éVh;a:ﬁ5._Va:«;%::éf§§'  éagersi and mean
"Therefcsre, {%'::;e"7%£"r§.a.e%: iha eviﬁencg sf ?W12.
The deaﬁ Vb§ﬁ°y é'"i'§';e:ﬁ~eéAe~:_#é:i;;§§ was e><E2:m":e§ in 'me Eané 9?

R'a73§~;.tgeuvs§_éf~ 393.}: the €;?o¥§'a3~--:2«iary énsiame sf accageé Féai.

"%"§*§?.3*V;r"é:7'5;:«§*§;v_E'§*2.¢'f§4{:é§g':§':e§zE 0:' CG:"¥e'i{Z'C§Gf¥ 335356 by 3% "Mai

' 7-..___€T;'5msr%  géursé 'a%i:'i9:§::3ser.

:Ef?j,  "E'"'=;'*-gg gﬁsiiéi that aréae fag" my asmsédaratémz En mag

">.V"';g'ié;2ea-%_':'g 3:: améew

Xx"



'V2.25; §}§¢21t';»:é§:;%'

24

E) Whether the ﬁrzéing recordeé $3: the tréaé
Cami that accugeé $39.: $3 guiéty cf.-'--.__
cemmitténg the Gffemte under Seéziim 3?5§=._ ;_
Eﬂié, 362 Sf WC ﬁg asamé arid greperf? " "

ii) Whether the fiﬁéifég reazjweé by  
Court thai accuseé N01 is _c_;~;:-é§.t_5g;, sf .

csmmétiérég the sffenﬁe -;sé;}'r':--i-shafgfeHaﬁz-Vr'§*:%r'-fl 

Sewer: 3(2){\;} of we  SCf} e3:i;:"-._S*§»..,%A%"

(Preveméan :3? ;?=d:r0c::%t:Ees}  Agf, §.€}8_9-,_ 

Sauné aréd pmper?
Z85 Gus" answer is aha a§9?§?%:».,v§s{:3;Vi§r'sts é':«:«-a's uréiéer 50:
We foiiawirzg reaserzg:

Pam': §%a,;;  ih§"""fEE;<,Ig*; "§.§%'8f£§;%'§"§'_\s;§"'*~Iﬁvjl, {ﬁat is

Ramakrishﬁa ,p:'r¢-,,_5»~:%'r*:'£:"e«:V.,*¥T "':;fi%s$é:2g camgfaént
an mézziavg  $«.3: S3§'i'£s..,_<>.f marixicfé Crime New:/2995

was §eg§ste:5e':j_ £33,: §:"L;V?'7t_g'i;?'2«.§ *§3':£43:'é'*§.¢¥§€*' 'E5: misgmg of 3 womasﬁ.

E: $55' ':;§;d&S_2$L§§:ej_Véi' f"ac'€ that énrgiéem: hag taken giaia an

'"%'§é?:53;f§ :3 iigéfay G? abauf: 1? says; if: éaégéag Em

%;Q§%':';§§a«%T';:%:'f'V-. '*'§7§ﬁe:.i'a:s*;»"§d&r:5§ that E§ aziaéfwée 53:"; ?éC€}E'{5 33

 "w§de:"2;cé~;%._ @§',___v'§«'¥T:;i§'~2,, MEG ﬁg aye vs:itr2e$§ {G we §§"%{:§ﬂ€§'Ef¢ Eée

§é:,aieé*..--§r: £35 Sviﬁefiié $623? he aaw aeztgasseﬁ E'*~§'<3.i

éi::s.§'§"é:.:j*;':":»%:%;r:*;g farsiisl-e §&:~<:;3% E%"§€E§§"Ci"3L§E'§% Q5': éaceagsﬁw





25

Sheéﬁaﬁaé ané aﬁsa strangaséaténg her' But after the mcident

he want ta his fa%E':er»%n~Eaw's heuse aw ﬁe 

repasrted the saéé Enciﬁent either :9 the famééy 

Eihé victim as' ta any 0'? his ciase raéatéves  

Thsasgh the mcidemi cscaurrecé an 28~£},§~»2{E.Q«;Sfiv §:_§3 E?;§':-.:éf"E§:1_{3*€?: AA

am, we Sii3§€f'ﬁ€¥'i'E sf eye 2;x:iin'e:Sf.5»F3\!;\?"..f3 'was 
1S.,85»2G§S, Pw,Z hag gtateﬁ :i"aa'{ 'a:.e_ﬁ9'vt:§:\s_§edV"E'~».§<">'«_;:'V'§h;é;ateneé
him that he mi: kéié him'i§4_%"i' .£::a:.;VAé""§VE'§Ae"'f§§~%€'§:>se5  fact of
samméiiéng FGr::EbEe  Eﬁte!'T§§QL;§§'AS'8 __ §i!}¥ "":;;EV e';<!%~:%;2v~:.s'=;':ad»S?zee§abaiE
Except 'chég, he §'1€fVS'.§'i1'f;%iv%"§a::?7§"3§Z:f€2ﬁ:  ta any gersang

far abeut neariﬁj   '*:'5?'%;Le%fef,@*ré';§ 313$ witness meeting

C0§'ﬁpiaiE'33E'§_ii at_Bé;25s: E%:é«:';d«.ai":e§'.1? Says 3:23 naryatmg the
in idem §o:* ft%x"e fésigt.52;ms:s__ '"i€3€:?fe:*e the corrépéaénani and
:"€%'g%§"":§ {BEE ?;:Hé""..ev§&S§::é'--._::%'%?' t§"s%5 wimega the tréaé £0151

:_c':}~;:;5§z:'atE;%§":~?§"?%€?4 é:::<::.;$é&','v-----E~:7' gar view, the fiméng recerciecj by

'E§'.'€€§1'E'i3f§V8'§..£:i'1.LEVE'§i"§\$..,,;'3Q'£ §<::a.,m££ 3&3 gmagr. ?:,::"?;%:e:1,, Ir': our

v%ev;.%" s'°:'<:s"1§"_~v.,g;:';*'*'.'§""'c<3 rafigx an izm eaziéease sf W312', whe

 ""'V'§=:3z2*ata:,%..__ézéwg~n§:.V§§en§ 3:9 fine <':«3m§§3%ﬁ§§§t afie: 1? says 3?

--. ;'~,§§Tf%éi?';;_§%¥C§é§§'EEQ'[. 82% he mg rm: maﬁa gm' attemgi {:2 gegsri

=.iéf";<--2f'§$A£%:L"::;f {I€"§§"'E'E8 is the £®?ECEf'§":@§ §@%E:::§ GE" Ea any eéésra m"

ﬁx

/.
'§._,,</'



25

me Viéiage <:>r ':9 the %'arr":iEy memberg of the victim. "me

evidence of ?WZ seveais 1333: where he went En Cyc§g.,.. f_:'-§3_;éTr\Ve

were Eat £2? $853833 Sehimé him and aéé the $38%7'§:é{§E;§4S!'v §2x;'.;§f:?<'3____ ._

fmm Nandagam Viiéage. Tiwereferer e§.§>%Vden5&_--'a'fv--§?§W2"'zs=:i;0:*_  

faxedibie. "we other evidence that %s'=».:ava-i~£a?;sEéa;:§n  

exhuming the {$836 boijy, T?: e-..__.VAssVs"si:_§i'%aiV Ct§"E:é.;ﬁés_V.gV§G}:éE
ﬁeiegateé the pewer to the ".VV§§«*§Ea :gé§1V%:§:"at:e ta
€><?'?L%E"f1€'3 the éead boﬁy aré;}»._._.'i'*'@r-%§;V 3%:f;:r$;'--.._;j%};A$§'aT_§»X/:3 eA;~.:iV%;ie:"2ce ':0
the effec% that Em Bg;.S.?,v'wa.§_  when the
éeaﬁ bod';  .§"*f%%1j_ \;?:ﬁ_§€3:~:\:4§V§:5§1VF""'C%«0€S mat state 2%'?
his easééence  cut 'me géace
wfzere §%ae:v%§ea_§.A ;§a§ bzmed, "The Qocter

Ems; §'2Ot@§E€'AE'€?§f'%i'13§:i*;§'i'€.j{'e i:~;=;fa é"f:§rc%b§e sexuaé intarmagzse 9:':

Z ... n-. €

thg victim. '§*"he':*=.~/*=«:f«;:>;";e§,,'._*{a§=i%mg" %zst{2 §:s;sr':§s{§-araiézrm :3? aw; sis

a_.§§e£is..::,{f ':%9 CaSé"3§'"':§ $39 the evidence 3:": recarﬁf if: my

:':;:§ea+§%'.:%€s:r~e°" '%3_"'"$353 St.,§'Ff%€E§E"%'€i evééence :9 came {G we

:9'z*:;é:j£:f5%_ﬁ:§. %:§j:'a%*"®.§<;::::se§ ?'\é@,§ 53 gagééigai G? we ﬁffence

 Vihas°g£:é"'3gaé%'éé:*:_iiéfm. Eéence, me accusesﬁ Na': ES $i"z§%t§8ﬂ

4   }w@§sai%%z&:~-;'

fag}: be:*2éf%% V:-25;? :;§ei:§:;§%,:§ ﬁacceréin E2; we arzgwer gérzi Maxi Er;
. '. 1 Q



?0£r2t No.2: pwg has §&g3:::se§ that an we bagiig aﬁégéiée

stacerzzerét Q? Qy.S,P, am é8<:E&SE3Cf am Sreaegféaéi.AT%7_{;_£{.ér'Lé';*:§V"'

Karﬁbaie beéaags m Ham/3 mmmunétgr, ac€'i2-s:e§jV'_T~..?§§':; :-'.1

baisngg ts Eaén cemmumty am ar:c;;éé}é§"N_s':'é2 .;§P;E':;§«n_;}Vs"*~i:*0 

Mafata cammmity. in {mg :feg'ar'ﬁ',.__ "r*2;_;3 ha.$_~ A%'$s3g:eé:s»_ z;"

Cgrtificate. Ex.P,1€;'» :5 the §et%:s§:;>~~..%;a;r;£é&::1.'ézayﬂ":;'5}é'éi"id"ar,
Atharsé, ta QYKSUPC! CmE:E<<';dE.  :i;':'i» {'::ez*§'i{t7S""As>:"V4 iettar
N9.M§C:SR:137§:85»Q6 dam":2.5..%,:_€i'a3:35_:§és"¢..:L¢'sgs Sheeia 83%

Gajananda Kambaies-.:§'év:%_eas;é§' b§:£o§f§Vg'%§'_--%:Q v'Hi3§:éya wmmunéty

{SC} Sreesméé"fifi;v§<é§';f3'n*:_ --..__%iz:%.m§:§_a%"s~§wv;:i'¥:::ess beézmgs is

Heéeya seaman:iV%gj%:,{%g:j;g 'S:ai5"L'}'a7;"e§§a §vaja§<ana:rara~
amused be'é"Q:'1Eg§  Kumara Baiavanta
Gayai<avqadf a--3%:':"u.se':ﬁ§e%éAs>_§§~~-"Ea Hméﬁéé fsiamta cammuﬁity,

 Env_«3;zf§::e:jA{ tie %t't's='§;_:__é5ffen£e urzﬂaz Seciéarw 3(2){:;} 5?

{?1§€§t2S€:i §"§f é:§3V_§'€~%z*'%i'..§i§}€§v:'}_?'s sf ,f%'§§'c>t§':%es} £52; B83, :59 &$S$rst§a§

 %§"2§§"€{.?'§€3§.5E'?S E%':a«{.jEf:§fs;"t@ 33$ fuéméeé ES

E}  zﬁ§{:{,:i$4%;%é giwaszséd beésrags is ﬁiadu mmmasnééty
3'55 vészém sémzﬁé bﬁaagg ﬁe E§{:§'2€§L§'§€§

 ca 35%.

«*°'%:-ax

M.»



28

ii} 'There ghcméd Se matéve or reams": ihat the

Qffenca is committed becauga the v§<:'E:i;:11 "'»[

beimgs ta gcheéuéea came gr scheﬁ';;;_5_'i3;dV"' f'- "-

tribe with an intentisfz to: injure the  'V'.

9;" seif rewect cf the memggsr bei::;'r1'gv--§..§j{jgf'£.;i::§::: 

the acheéuied iaste er $c?:;§éduF éC%«:V:i«é_jjbE1%} '  "

in this case, thmggh tih.:--':r,_ E33 ':@Q027»i: ~f.:' e:€'z égrhé

Tahsiidar that accyged Nag} be%o:{;.}?s:._V"viG_V}a%}i'~<:§:m§§*::;.'E'§§%ty and
'\:'§Ct¥¥'§"'E*d8C€aS€§ be%@ng$ :§i:«. ${ESé§f%,Ai$"§.é.§;' x:.Cé3$tE, HE"¥;$ Cagta
ﬁertéficate has b»?3£8§1Av§TC1§i§{§V€V;€1f:..§'£3V$,f E0 paint (mt
thai victim-decea:§'&4é§';:v%§.§§@.f%-gsi1:2;sif§%§:é'r§--§;§eé.:i:V:Aca$teP There E3

no pegitéve e§,r_§3€-i_§'*2':;:_e ":23 '<:%Af*fe7<;;:° that the acauseé
aemmitteéiihe Qiff§S¢:VC.e_Véin ~t§éE.VV_:1§<%_cé;asc<3d with aa énteniim ':3
irsjgzsre the é§.g:*:§.%:~; Gr ':~t"e«Ef'T':.§§';?;ég:t 0? the membeﬁ baﬁﬁﬁgéng
£9 {:29 s€§"2a§a,sEVVé:i§_%:a%stV%s:.,_  :3 ac: gsﬁzéue easiﬁence E9 the

effact t;%;§§€'a:as§e  basis far iiiig crime. Further; 32:3:

: 3?ec§a':,:,$é'%"%f,%€éL'AvE;ré:im %;'4'é'E'é§:'zgs is schaﬁufeé Cassie, Sewer:

3{§?:?<y.;{¥5f:i»_5:3i'f. :}ESvf: $":"..T_'{E§:~ea:en§%@n Q? §§i?"G€i§i§€S} ﬁitg 398%, wéié

 a L;*§:é>':'%':at§Ac:a"%ji;_3Q?'%}e gétracéeé, Thezefara, mg §}%'QS8{é§§§TGf':

 £333 mg: §é;"§_é$'é.é§§%$§': we sffeace Lsaéar Saziéatm 3{2){'v} :32'

..w,,~



Iv.)
KD

the SECS"? (§revent&ar: <3? Atrecities} Act, 1§8§E Hence, we

answer Quint M32 in the negative.

2%. In véaw G? the abmie digcusséem we__;"§f5as«S '--~ii:h1é_.__'=%

f3§i0w'mg:~

ORDER
;; Créméaai Appeai Na,Z?83/2009s§.._a%%<:»wé:d,
ii) 'Fine Eudgmerzt §f conxzéctiar; §%:aTS:;'C.§'i0.14'3§_2®é§i:§: eV§4~g )t_H:é We 3% the Sgaig {EH Aﬁdéf .~i§§s3%o:j1sj;?'3-L.§';;igé,;'-»Beégaismvis asiée énsaefar 35 agpeléant is''i:é::'*;::z:3:9zfzLEc;;§.; ; ,_ ééi) The ap;3eEiar*;tja_cc:use§ '..E=f. §cqu%9§fe§i :;s"?":z":.§'E't:E1gg2.§:i*':arges am he §§ sei at %%§e:'%:§;<;.§§%--r€?1a$;_Eth ;;§f.:%"ie -:'.;«rsVs c;;;_§j"E'r'eisd is ﬁe detairzeé in any c>gi?€e:'*_€;a:s{~*;;:V*_V_ '
iv) Cc<:_;nmu%ii[C;-:2}; Q'V§3:V:':":"? §§Z§--'§s{'i'§"~§;::){fJE"'£i:i3*§i3 the Euﬁgment E0 the "fsiaé Cw: a3w2:;:s; asI'V:a.:::e'%'3ai2?: ';:;::ho;~§:§es, 'é»..,«"w ' »,>w:**§'""§"°"g§'"$&'§;éE §'~M2w§«=#'°*»«' "
*§_;r*;»*; *§;.m?;/*- 'Mi 5:... 4 3:"? §;?Z.%§ is" $53 9%
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Karnataka High Court

Raosaheb Dhareppa Avajakanavar vs The State Of Karnataka on 10 February, 2011

Bench: K.Sreedhar Rao, C.R.Kumaraswamy
