Section 9(1)(d) in The Income Tax Act, 1961

[Cites 0, Cited by 2] [Section 9(1)] [Section 9] [Entire Act]

(d)[ in the case of a non-resident, being- [ Inserted by Act 67 of 1984, Section 3 (w.r.e.f. 1.4.1982).]

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