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[Cites 0, Cited by 0] [Section 174(3)] [Section 174] [Entire Act]

Union of India - Subsection

Section 174(3)(ii) in The Code of Criminal Procedure, 1973

(ii)the case relates to the death of a woman within seven years of her marriage in any circumstances raising a reasonable suspicion that some other person committed an offence in relation to such woman; or