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Union of India - Section

Section 20 in The Sovereign Gold Bond Scheme

20.

All other terms and conditions specified in the notification of Government of India in the Ministry of Finance (Department of Economic Affairs) vide number F. No.4 (13) W&M/2008, dated the 8th October, 2008 shall apply to the Gold Bond issued under this scheme.Application form for Sovereign Gold Bond 2017-18 – Series-III(Put √ wherever required)
Name of Receiving Office                           Name of Branch :                  
Mode of Subscription   Cash   Cheque/ DD   Electronic Transfer        
  Grams of Gold Applied for Cheque/ Demand Draft Drawn on (Name of the Bank & Branch) Cheque/ Demand Draft Dated
         
(In Figures)  
(In words)  
Amount: Rs. (in figures) (in words)
                  ____________________________________________________________________________
PAN number if applicable                                              
Applicant status:Resident Individual [ ], Trusts [ ], Charitable Institution [ ], University [ ], others [ ], Please specify: _____
Applicant(s) Detail(in block letters) Existing RBI Investor ID, if any
First/ Sole Applicant's Name in Full                          
                         
                                                             
                                Date ofBirth (minor)                    
Second Applicant's Name in Full
                                                           
                                                           
Passport/Aadhar/ PAN/ TAN/ Voter ID No. (any one of the above)                                  
Guardian (in case of minor)
                                                           
                                                           
Passport/Aadhar/ PAN/ TAN/ Voter ID No. (any one of the above)                                  
First/ Sole Applicant's/ Guardian's Address in Full (Do Not Fill in Name Again)
                                                           
                                                           
                                                           
Contact Details
Phone                           Fax                          
Email                                                        
Bank Particulars for Payment of Interest Warrant/ Redemption
Account Holder Name    
Bank Name Account No. {|
                                   
|-| Branch Name/ Address| IFSC Code|
                   
|-|| Account TypeSB AccountCurrent Account|}
Nominee details-Nomination Form (as applicable) to be filledand attached
Depository participant details(to avail of option to Hold the bond in demat form)
Depository NameNSDLCDSL (For NSDL, enter 8 digit dp ID followed by 8 digit client ID,For CDSL enter 16 digit client ID)
DP/ Client ID                                
Declaration:I/ We hereby declare and undertake that (i) my/our aggregate investment in Sovereign Gold Bonds 2017-18 - Series III does not exceed 4 Kg for individual, 4 kg for HUF AND 20 Kg for trust and similar entities during the financial year 2017-18 and the annual ceiling will include bonds subscribed under different tranches during initial issuances by Government and tHOse purchase from the Secondary Market (ii) the Information furnished in this application form is correct, (iii) I have read and understood the details of information for the investors as well as rights and duties of investors (copy attached). The agent/bank has explained the features of the scheme.
Signature Signature Signature
1stApplicant 2ndApplicant Guardian
Date {|
               
| Places|
                                     
|}
  Date,Bank Stamp & Signature of the autHOrized official of thebank/ Post Office
In case of thumb impression, attestation by two witnesses
  Thumb Impression
Witnesses:  
Name of 1st Witness _________________________ Name of 2nd Witness _________________________
Address ___________________________________ Address ___________________________________
___________________________________ ___________________________________
___________________________________ ___________________________________
Signature __________________________________ Signature __________________________________
H.U.F. declaration(mandatory, if applicant is Karta of HUF)
I,.....................................................................,residing at the address given against First Applicant, do solemnly affirm that I am the Karta of the Hindu Undivided Family and as such have full powers to sell, endorse, transfer or otherwise deal in the Sovereign Gold bonds 2017-18 – Series-III, standing in the name of the HUF.Specimen signature for and on behalf of the HUF (name of the HUF) .....................................................................Place________________Date_________________(Signature of the Karta with seal of HUF)For Office use only
Date of receipt of Application (DD/MM/YYYY) BLA No. CIF No. Date of Credit to Govt.A/C (DD/MM/YYYY) Nomination registered on (DD/MM/YYYY) HUF declaration obtained (Y/N) Total limit declaration obtained (Y/N) NEFT/ECS mandate obtained (Y/N) Any other information