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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Andhra Pradesh - Subsection

Section 28(1)(b) in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997

(b)a map of the area of operation of the Farmers' Organisation along with map of the structures and distributary networks prepared in consultation with the [Water Resources] [Substituted 'irrigation' by Act No. 4 of 2018, dated 2.1.2018.] department;