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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1) in The Orissa Animal Contagious Diseases Rules, 1957

(1)The following tests for examination of animals enjoined under Section 16 may be applied by the Veterinary Surgeon, namely:
(a)Rinderpest and Foot and Mouth diseases-Symptomatic diagnosis of which most diagnosis will be made.
(b)Haemorrhagic Septicaemia-Black quarter and Anthrax-Microscopical examination shall be conducted.
(c)Tuberculosis-Tuberculine test by D.L.D. method shall be conducted.
(d)Johnes Disease-Johnin test D.I.D. or any other approved method shall be conducted.
(e)Glanders and Farcy and Epizotic Lymphangitis-Mallein tests shall be conducted.
(f)Surra and Dourine-Microscapical examination shall be conducted.