Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86] [Entire Act] NCT Delhi - Subsection Section 86(a) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988 (a)give each warder (except those who are exempt) half an hour's drill daily, and report every such warder who absents himself;
