Section 7(1)(b) in The Rajasthan Tax on Entry of Goods Into Local Areas Rules, 1999

[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1)(b) in The Rajasthan Tax on Entry of Goods Into Local Areas Rules, 1999

(b)by depositing with the officer concern National Saving Certificates issued by the Government of India of a face value not less than the amount of security required to be furnished, duly endorsed in favour of the Commissioner or assessing authority concerned; or

Legal Document View

Unlock Advanced Research with PRISMAI

State of Rajasthan - Subsection

Section 7(1)(b) in The Rajasthan Tax on Entry of Goods Into Local Areas Rules, 1999