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[Cites 0, Cited by 0] [Section 3(10)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(10)(i) in The Coimbatore Corporation Services (Discipline and Appeal) Rules, 1986

(i)The discharge of a member of the service appointed on probation before the expiry or at the end of the prescribed or extended period of probation; or