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State of Rajasthan - Section

Section 24 in The Rajasthan Police Act, 2007

24. Term and privileges of Independent Members.

(1)The term of an independent member shall be for a period of three years from the date of his appointment and he shall not be eligible for reappointment.
(2)An independent member shall serve in an honorary capacity and the privileges and facilities to be extended to such member shall be such as may be prescribed.