Supreme Court - Daily Orders
National Stock Exchange Of India Ltd vs Competition Commission Of India on 5 January, 2015
Bench: J. Chelameswar, Pinaki Chandra Ghose
ITEM NO.59 COURT NO.7 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 8974/2014
NATIONAL STOCK EXCHANGE OF INDIA LTD Appellant(s)
VERSUS
COMPETITION COMMISSION OF INDIA AND ANR Respondent(s)
(with appln. (s) for permission to file additional documents and
permission to place addl. documents on record and stay)
Date : 05/01/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Appellant(s) Mr. Amit Sibal, Sr. Adv.
Mr. N Sahrawat Chopra, Adv.
Mr. Manu Nair, Adv.
Ms. Manika Brar, Adv.
Mr. A. Singh Sethi, Adv.
Mr. Vishal Nijhawan, Adv.
M/s Suresh A. Shroff & Co.,Adv.
For Respondent(s) Mr. Ranjit Kumar, SG
Mr. Arjun Krishnan,Adv.
Mr. A.N. Haksar, Sr. Adv.
Mr. Ashok Panigrahi,Adv.
Mr. Udayan Jain, Adv.
Ms. Sakshi Agarwal, Adv.
Mr. Akshay Nanda, Adv.
Ms. Chitra Nanda, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter for hearing on a non-miscellaneous day in the first week of April, 2015.
Interim orders, if any, shall continue in the Signature Not Verified Digitally signed by Deepak Mansukhani meanwhile.
Date: 2015.01.06 14:56:10 IST Reason: (DEEPAK MANSUKHANI) (INDU BALA KAPUR) COURT MASTER COURT MASTER