Gujarat High Court
Bachubhai Jivabhai Solanki vs Sagar Chaganbhai Gokalbhai Kodavala on 12 April, 2019
Author: A.J. Shastri
Bench: A.J. Shastri
C/SCA/15356/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 15356 of 2017
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BACHUBHAI JIVABHAI SOLANKI
Versus
SAGAR CHAGANBHAI GOKALBHAI KODAVALA & 4 other(s)
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Appearance:
MR JAYESH A KOTECHA(5293) for the Petitioner(s) No. 1
UNSERVED REFUSED (N)(10) for the Respondent(s) No. 1,2,3,4,5
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CORAM: HONOURABLE MR.JUSTICE A.J. SHASTRI
Date : 12/04/2019
ORAL ORDER
When the matter is taken up for hearing, Mr.Monal S. Chaglani, learned advocate, has stated that he has instructions to appear on behalf of respondent Nos.1 to 5. Mr.Monal S. Chaglani, learned advocate, is permitted to file his appearance.
The matter to be posted for hearing on 8.5.2019.
(A.J. SHASTRI, J) V.J. SATWARA Page 1 of 1