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State of Assam - Section

Section 41 in Instructions Relating to Liquor

41. Inspection book and defect register.

- An inspection book will be maintained at the warehouse; a defect register in addition to the inspection book will so be maintained in the prescribed form.It will be the duty of inspecting officers to examine this register and satisfy themselves that the orders passed are being duly observed. If there be any failure on the part of the warehouse officer to take action on the orders passed, the fact should be noted in the inspection report.
(3)Instruments and Measures to be Maintained in Distilleries and Warehouses