(2)The State Security Commission shall consist of the following members, namely:--(a)Minister in-charge of Home Department ...Ex-Officio Chairperson;(b)Leader of Opposition of State Legislative Assembly ...Member;(c)Chief Secretary ...Member;(d)Additional Chief Secretary (Home) ...Member;(e)Five non-official Members (to be nominated by the State Government)...Member;(f)Director General and Inspector General of Police...Member-Secretary.
