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[Entire Act]
State of Tamilnadu - Section
Section 2 in The Tamil Nadu Municipal Corporations General Subordinate Service Rules, 1996
2. Constitution.
- The service shall consist of the following Groups and categories of Class III posts, namely:-| Class-III | |||
| Group-I | |||
| Category 1 | Superintendent | ||
| Category 2 | Assistant Revenue Officer | ||
| Category 3 | Reporter | ||
| Group II | |||
| Category 1 | Assistant | ||
| Category 2 | Personal Assistant | ||
| Category 3 | Accountant | ||
| Group III | |||
| Category 1 | Junior Assistant-Gum Typist | ||
| Category 2 | Steno Typist | ||
| Category 3 | Tax Collector | ||
| Category 4 | Conservancy Inspector | ||
| Group IV | |||
| Category 1 | Driver | ||
| Group V | |||
| Category 1 | Record Assistant | ||
| Category 2 | Head Office Assistant | ||
| Category 3 | Conservancy Supervisor |