Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Punjab - Subsection Section 25(2) in The Punjab Agricultural Produce Markets (General) Rules, 1962 (2)No person shall fill or cause to be filled any agricultural produce except in accordance with standards fixed under sub-rule (1).
