Section 32 in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984
32. Approval for transfer or assignment.
- The licensing authority shall consider the status, antecedents and previous experience of the parties to the application concerned and the objections of the public, if any, make an order either approving or refusing to approve the transfer or assignment of the licence. A copy of the order shall be communicated to the applicant and the persons, if any, who have filed objections before the licensing authority.
